Paru vs Special Tahsildar (L.R)
2023 Latest Caselaw 8574 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
      MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                        WP(C) NO. 25683 OF 2023
PETITIONER/S:

          PARU,AGED 84 YEARS
          W/O.LATE.VELAYUDHAN, KULAKKODE HOUSE, MATHUR,
          MUDAPPALLUR, VANDAZHY-II VILLAGE, ALATHUR,
          PALAKKAD, PIN - 678705
          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT/S:

          SPECIAL TAHSILDAR (L.R),
          OFFICE OF THE SPECIAL TAHSILDAR (L.R),
          MINI CIVIL STATION, OTTAPALAM, PATTAMBI,
          PALAKKAD, PIN - 679104



          SR.GP - PREETHA K K


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25683 OF 2023                2



                                 JUDGMENT

The petitioner is a senior citizen, who seeks early

disposal of S.M.No.1322/2023 pending before the

respondent. This Court had already issued directions

regarding disposal of such matters in WP(C.) No.28398 of

2017 and in WP(C) No.17012 of 2022.

In such circumstances, this writ petition is disposed of

directing the respondent to take up S.M.No.1322/2023 and

dispose of the same within six months from the date of

receipt of a copy of this judgment.

Sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 25683/2023

PETITIONER EXHIBITS Exhibit P 1 TRUE COPY OF THE RECEIPT IN S.M.NO.1322/2023 ISSUED BY THE RESPONDENT DATED 13.07.2023 Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.4719 4036 3648 OF THE PETITIONER