Swaminathan vs Special Tahsildar (L.R)
2023 Latest Caselaw 8573 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
      MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                        WP(C) NO. 25700 OF 2023
PETITIONER/S:

          SWAMINATHAN
          AGED 62 YEARS
          S/O.LATE.ANDAN, CHEMUKULAM HOUSE, CHERAMANGALAM.P.O,
          MELARCODE VILLAGE, ALATHUR, PALAKKAD, PIN - 678703
          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT/S:

          SPECIAL TAHSILDAR (L.R),
          OFFICE OF THE SPECIAL TAHSILDAR (L.R), MINI CIVIL
          STATION, OTTAPALAM, PATTAMBI, PALAKKAD, PIN - 679104



          Smt.     DEEPA V, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25700 OF 2023                2



                                 JUDGMENT

The petitioner is a senior citizen, who seeks early

disposal of S.M.No.1069/2023 pending before the

respondent. This Court had already issued directions

regarding disposal of such matters in WP(C.) No.28398 of

2017 and in WP(C) No.17012 of 2022.

In such circumstances, this writ petition is disposed of

directing the respondent to take up S.M.No.1069/2023 and

dispose of the same within six months from the date of

receipt of a copy of this judgment.

Sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 25700/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M.NO.1069/2023 ISSUED BY THE RESPONDENT DATED 09.06.2023 I Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.3539 5877 6624 OF THE PETITIONER