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Riyas Ali vs Usha Kumari
2023 Latest Caselaw 8512 Ker

Citation : 2023 Latest Caselaw 8512 Ker
Judgement Date : 7 August, 2023

Kerala High Court
Riyas Ali vs Usha Kumari on 7 August, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MR. JUSTICE P.SOMARAJAN
        MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                          RP NO. 731 OF 2023
    AGAINST THE JUDGMENT DATED 22.05.2023 IN O.P(C)NO.454/2023 OF
                         HIGH COURT OF KERALA
REVIEW PETITIONER/PETITIONER:

           RIYAS ALI,
           AGED ABOUT 43 YEARS,
           S/O BASHEER ALI,
           BUNGLOW HOUSE, AANIKODE,
           PUDUR, KARIYANGODE POST,
           MATHUR VILLAGE, ALATHUR TALUK,
           PALAKKAD DISTRICT,
           NOW RESIDING AT BOYS ZONE.,
           OPP.PRIYADARSINI THEATRE,
           PALKKAD, PIN - 678 002

           BY ADV V.A.HARITHA


RESPONDENT/RESPONDENT:

           USHA KUMARI,
           AGED 48 YEARS,
           W/O SIVADAS, A.R. CAMP,
           KELLEKKAD (P.O),
           PALAKKAD TALUK - 678 006

           BY ADV S.VINOD BHAT


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 07.08.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO. 731 OF 2023

                                        2


                                    ORDER

The Judgment Debtor once again came up before

this Court in RP.No.731/2023 that too without any

reason whatsoever. Earlier, warrant of arrest was

issued by the execution court after conducting an

enquiry as mandated under Rule 37 of Order XXI

C.P.C., against which an O.P(Civil) was filed before

this Court. This Court had taken a liberal view in

the matter and directed to pay the amount in two

installments. It was not paid accordingly. This

would show what is behind it. Hence, the Review

Petition will stand dismissed with a direction to

the execution court to proceed with the coercive

steps as against the Judgment Debtor without

causing further delay for which both parties shall

appear before the execution court on 18/08/2023.

The Review Petition will stand dismissed

accordingly with the abovesaid direction.

Sd/-

P.SOMARAJAN JUDGE rkr-07/08 RP NO. 731 OF 2023

APPENDIX OF RP 731/2023

PETITIONER ANNEXURES Annexure 1 CERTIFIED COPY OF THE JUDGMENT DATED 22.05.2023 IN OP (C) 454/2023 PASSED BY THIS HON'BLE COURT

//TRUE COPY// P.A.TO JUDGE

 
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