R. Suresh Kumar vs B.C. Prakash
2023 Latest Caselaw 8501 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
 MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
              CON.CASE(C) NO. 1394 OF 2023
AGAINST THE ORDER/JUDGMENTWP(C) 18590/2023 OF HIGH COURT
                         OF KERALA
PETITIONER/PETITIONER:
         R. SURESH KUMAR
         AGED 55 YEARS
         S/O RAMACHANDRA MARAR, SOPANAM VEEDU,
         EDANADU.P.O, PALA, KOTTAYAM,
         (WORKING AS 'SAMBADHI', SASTHAMKOTTA DEVASWOM,
         SASTHAMKOTTA SUB GROUP, ETTUMANOOR GROUP.),
         PIN - 686 574.
         BY ADV
              D.AJITHKUMAR

RESPONDENT/RESPONDENTS 3 AND 4:
    1    B.C. PRAKASH
         (AGE AND FATHER'S NAME NOT KNOWN TO PETITIONER),
         DEVASWOM COMMISSIONER,
         TRAVANCORE DEVASWOM BOARD,
         TRAVANCORE DEVASWOM HEAD QUARTERS, NANTHANCODE,
         KOWDIAR POST, THIRUVANANTHAPURAM,
         PIN - 695 003.
    2    M.G. MADHU
         (AGE AND FATHER'S NAME NOT KNOWN TO PETITIONER),
         ASSISTANT DEVASWOM COMMISSIONER,
         OFFICE OF THE ASSISTANT DEVASWOM COMMISSIONER,
         TRAVANCORE DEVASWOM BOARD, ETTUMANOOR GROUP,
         ETTUMANOOR, KOTTAYAM, PIN - 686 562.
         BY ADVS
              DEVISREE. R-GOVERNMENT PLEADER
              G.BIJU-STANDING COUNSEL
              C.K.PAVITHRAN-STANDING COUNSEL
    THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 07.08.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case (C) No.1394 of 2023
                                :2:




                           JUDGMENT

Dated this the 7th day of August, 2023

In view of the judgment dated 07.08.2023

delivered by this Court in W.P.(C) No.18590 of 2023, the

Contempt of Court Case is closed.

Sd/-

N. NAGARESH JUDGE AMR Con.Case (C) No.1394 of 2023

APPENDIX OF CON.CASE(C) 1394/2023

PETITIONER'S ANNEXURES

Annexure A1 TRUE COPY OF THE ORDER OF THE HON'BLE HIGH COURT OF KERALA IN W.P.(C) NO.18590/2023 DATED 08.06.2023.

Annexure A2 TRUE COPY OF THE REPRESENTATION SUBMITTED BY PETITIONER DATED 12.06.2023 BEFORE THE 1ST RESPONDENT.

Annexure A3 CERTIFIED COPY OF THE ORDER OF THE HON'BLE HIGH COURT OF KERALA DATED 15.06.2023 IN W.P. NO.18590 OF 2023.

RESPONDENTS' ANNEXURE

Annexure A1 TRUE COPY OF THE REGISTRED COVER SENT TO THE PETITIONER ON 05-06-2023.