V.K.Vasudevan Namboodiri vs Assistant Educational Officer
2023 Latest Caselaw 8463 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR.JUSTICE BASANT BALAJI
      MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                        WP(C) NO. 16315 OF 2023
PETITIONER/S:

          V.K.VASUDEVAN NAMBOODIRI
          AGED 70 YEARS, S/O. NARAYANAN NAMBOOTHIRI,
          MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR.P.O.,
          KANNUR, PIN - 670142
          BY ADVS.
          BEJOY JOSEPH P.J.
          M.RAMESH CHANDER (SR.)
          M.VIJAYAKUMAR
          BALU TOM
          BONNY BENNY
          GOVIND G. NAIR
RESPONDENT/S:
     1     ASSISTANT EDUCATIONAL OFFICER
           OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
           TALIPARAMBA NORTH, KANNUR, PIN - 670141
     2     ASSISTANT EDUCATIONAL OFFICER
           TALIPARAMBA SOUTH, KANNUR., PIN - 670602
     3     DISTRICT EDUCATIONAL OFFICER
           OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
           TALIPARAMBA, KANNUR, PIN - 670141
     4     M.P. MADHUSOODHANAN
           AGED 42 YEARS
           S/O.KUNHIKANNAN, RESIDING AT MEETHALE PURAYIL, NEAR
           KARUVANCHAL POST OFFICE, P.O.KARUVANCHAL, KANNUR, PIN -
           670571
     5     ASSISTANT ENGINEER
           KURUMATHUR GRAMA PANCHAYAT, TALIPARAMBA-IRITTY ROAD,
           KANNUR., PIN - 670142
           BY ADVS.
           KALEESWARAM RAJ
           THULASI K. RAJ(K/000814/2015)


OTHER PRESENT:

          GP V.K SUNIL


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) 16315/2023
                             -2-



                         JUDGMENT

The counsel for the 4th respondent submits that the 2nd

respondent has passed an order dated 22.07.2023 and in

the light of the said order the writ petition can be closed

giving liberty to both parties to challenge if so advised.

Recording the said submission, the writ petition is

closed.

Sd/-

BASANT BALAJI JUDGE

JS WP(C) 16315/2023

APPENDIX OF WP(C) 16315/2023

PETITIONER EXHIBITS Exhibit P1 PHOTOSTAT COPY OF THE ORDER NO.KDIS/C/4090/2015 DATED 10.12.2015. Exhibit P2 PHOTOSTAT COPY OF THE COMMUNICATION OF THE 1ST RESPONDENT DATED 01.02.2018. Exhibit P3 PHOTOSTAT COPY OF THE PROCEEDINGS OF THE 1ST RESPONDENT DATED 31.07.2018. Exhibit P4 PHOTOSTAT COPY OF THE ORDER NO.C.1257/2018KDIS DATED 20.04.2019 OF THE ASSISTANT EDUCATIONAL OFFICER. Exhibit P5 PHOTOSTAT COPY OF THE APPLICATION BEFORE THE ASSISTANT EDUCATIONAL OFFICER WITHOUT THE ENCLOSURES THEREIN DATED 26.07.2021.

Exhibit P6 PHOTOSTAT COPY OF THE ORDER NO.D/3018/2021 DATED 13.12.2021 ISSUED BY 1ST RESPONDENT.

Exhibit P7 PHOTOSTAT COPY OF THE JUDGMENT IN WPC 29771/2021 DATED 31.01.2022. Exhibit P8 PHOTOSTAT COPY OF THE JUDGMENT IN WPC 8721/2022 DATED 03.08.2022. Exhibit P9 PHOTOSTAT COPY OF THE JUDGMENT IN WA 1248/2022 DATED 25.08.2022. Exhibit10 PHOTOSTAT COPY OF THE ARGUMENT NOTES WITHOUT ANNEXURES DATED 18.11.2022 TO THE 2ND RESPONDENT.

Exhibit P11 PHOTOSTAT COPY OF THE REPORT OF THE 2ND RESPONDENT DATED 10.01.2023. Exhibit P12 PHOTOSTAT COPY OF THE COMMUNICATION FORWARDING THE REPORT TO THE DISTRICT EDUCATIONAL OFFICER DATED 10.01.2023 Exhibit P13 PHOTOSTAT COPY OF THE INFORMATION SUPPLIED TO THE PETITIONER DATED 24.03.2023 UNDER THE RIGHT TO INFORMATION ACT.

Exhibit P14 PHOTOSTAT COPY OF THE INFORMATION GIVEN TO THE PETITIONER.

WP(C) 16315/2023

Exhibit P15 PHOTOSTAT COPY OF THE APPLICATION FOR FITNESS CERTIFICATE TO THE SCHOOL BUILDING TO THE ASSISTANT ENGINEER, KURUMATHUR GRAMA PANAHCYAT DATED 21.03.2023.

EXHIBIT P16 PHOTOSTAT COPY OF THE APPOINTMENT ORDER OF NEETHU. P. DATED 01.06.2020.

RESPONDENT ANNEXURES ANNEXURE R4(A) TRUE COPY OF THE NO.B3/25114/2006/KDIS DATED 22.12.2006 BYE-LAW OF MALABAR EDUCATIONAL TRUST.

ANNEXURE R4(B) TRUE COPY OF THE CHALLAN FOR PAYMENT OF MONEY REGARDING BUILDING FITNESS DATED 29.03.2023.