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Laila Beevi vs The District Collector
2023 Latest Caselaw 8454 Ker

Citation : 2023 Latest Caselaw 8454 Ker
Judgement Date : 7 August, 2023

Kerala High Court
Laila Beevi vs The District Collector on 7 August, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
           THE HONOURABLE MR.JUSTICE N.NAGARESH
  MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                  WP(C) NO. 18105 OF 2017
PETITIONER:
          LAILA BEEVI,
          AGED 64 YEARS,
          JASMINE COMPLEX,
          KUNNICODE PO,
          VILAKUDY VILLAGE,
          KOLLAM.6910508.

         BY ADV SRI.R.RAJESH(PULLIKADA)


RESPONDENTS:
    1     THE DISTRICT COLLECTOR,
          CIVIL STATION,
          CIVIL STATION PO,
          KOLLAM.691013.
    2     THE TASILDHAR,
          MINI CIVIL STATION,
          PATHANAPURAM.689695.
    3     THE VILLAGE OFFICER,
          VILAKUDY, KUNNICODE PO,
          KOLLAM DISTRICT.691508,
    4     VILAKUDY GRAMA PANCHAYAT,
          REPRESENTED BY ITS SECRETARY,
          KUNNICODE PO, KOLLAM DISTRICT.691508.
    5     FIROS PALLIMEERAN,
          THETTIKUZHIYIL, HOSPITAL,
          KUNNICODE PO,KOLLAM DISTRICT. 691508.

         BY ADVS.
         SMT. DEVISREE R., GOVERNMENT PLEADER
         SRI.A.R.DILEEP
         SRI.R.RAJASEKHARAN PILLAI
         SRI.A.R.DILEEP
         SRI.GEORGE VARGHESEPERUMPALLIKUTTIYIL
         SRI.P.J.JOE PAUL
         SRI.MANU SEBASTIAN
         SRI.R.RAJASEKHARAN PILLAI
         SMT.SABINA JAYAN
         SRI.M.ZIYAD

     THIS WRIT PETITION       (CIVIL) HAVING COME UP    FOR
ADMISSION ON 07.08.2023,      THE COURT ON THE SAME     DAY
DELIVERED THE FOLLOWING:
 WP(C) No.18105 of 2017
                                :2 :




                         JUDGMENT

Dated this the 7th day of August, 2023

The counsel for the petitioner submits that the issue

involved is settled between the parties out of court and the

petitioner does not want to prosecute the writ petition for that

reason.

The writ petition is accordingly disposed of, recording the

said submission.

Sd/-

N. NAGARESH JUDGE sss WP(C) No.18105 of 2017

APPENDIX OF WP(C) 18105/2017

PETITIONER'S EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE REPRESENTATION TO TAHSILDHAR DATED 29.4.2017. EXHIBIT P2 THE TRUE COPY OF THE REPRESENTATION BEFORE THE VILAKUDY GRAMA PANCHAYAT DATED 6TH MAY 2017.

EXHIBIT P3 THE TRUE COPY OF THE REPORT OF VILAKUDY VILLAGE, OFFICER DATED 5.5.2017.

RESPONDENT'S EXHIBIT

EXHIBIT R5(A) TRUE COPY OF THE SALE DEED EXECUTED ON 12.05.2016.

EXHIBIT R5(B) TRUE COPY OF THE COMPLAINT MADE BY TEH 5TH RESPONDENT TO THE SECREATRY, VILAKKUDY GRAMA PANCHAYAT DATED 28.04.2017.

EXHIBIT R5(C) TRUE COPY OF THE COMPLAINT MADE BY THE PETITIONER AGAINST THE 5TH RESPONDENT TO THE TAHSILDHAR, PATHANAPURAM DATED 29.04.2017.

EXHIBIT R5(D) TRUE COPY OF THE WRITTEN REPRESENTATION SUBMITTED BY THE 5TH RESPONDENT TO THE TAHSILDHAR, PATHANAPURAM DATED 22.06.2017 AND ACKNOWLEDGMENT. EXHIBIT R5(E) TRUE COPY OF PHOTOGRAPHS SHOWING THE REAL POSITION OF PATHWAY AND BUILDING. EXHIBIT R5(F) TRUE COPY OF THE COMPLAINT MADE BY THE 5TH RESPONDENT TO THE DISTRICT COLLECTOR, KOLLAM DATED 03.07.2017. EXHIBIT R5(G) TRUE COPY OF THE COMPLAINT MADE BY THE 5TH RESPONDENT TO THE RDO, PATHANAPURAM DATED 03.07.2017.

EXHIBIT R5(H) TRUE COPY OF THE REPORT OF THE 2ND RESPONDENT TO THE SUB COLLECTOR, KOLLAM DATED 07.06.2017.

WP(C) No.18105 of 2017

RESPONDENT'S ANNEXURE

ANNEXURE R4(A) A TRUE COPY OF COMMUNICATION DATED 20.05.2017 TO THE DISTRICT GEOLOGIST BY THE 4TH RESPONDENT.

ANNEXURE R4(B) A TRUE COPY OF NOTICE DATED 23.05.2017.

 
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