Joison vs Baby
2023 Latest Caselaw 8390 Ker

OP (FC) No.544/2019                                1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
                             THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
               Thursday, the 3rd day of August 2023 / 12th Sravana, 1945
                                 OP (FC) NO. 544 OF 2019(R)
        AGAINST THE ORDER DATED 23/07/2019 IN EP NO.52/2019 IN OP. NO.1643/2014 OF
                                   FAMILY COURT, THRISSUR

         PETITIONER/1ST JUDGMENT DEBTOR


                      JOISON, AGED 42 YEARS, S/O. KALLIKKADAN VEETTIL LATE JACOB,

                      KODANNOOR VILLAGE, DESOM & P.O.,     THRISSUR TALUK.

         RESPONDENTS/DECREE HOLDERS

             1. BABY, AGED 35 YEARS, D/O. ARAKKAL VEETTIL LATE JOHNY,
                 MARATHAKKARA VILLAGE, DESOM & PO, THRISSUR TALUK.
             2. MINOR NAKSHATHRA. K.JOISON, D/O.ARAKKAL VEETTIL BABY,
                MARATHAKKARA VILLAGE, DESOM & PO, THRISSUR TALUK, REP. BY
                GUARDIAN SMT.BABY.
             3. MINOR MEGHANA K.JOISON, D/O.ARAKKAL VEETTIL BABY, MARATHAKKARA
                VILLAGE, DESOM & PO, THRISSUR TALUK, REP. BY GUARDIAN SMT.BABY.


            OP (Family Court) praying inter alia that in the circumstances stated
      in the affidavit filed along with the OP (FC) the High Court be pleased to
      stay the warrant of arrest issued vide order dated 23/07/2019 in
      EP.No.52/2019 in OP.1643/2014 of the Family Court, Thrissur, pending final
      disposal of the OP(FC).

            This petition again coming on for orders upon perusing the petition
      and the affidavit filed in support of OP (FC), this Court's order
      dated 15/06/2023 and upon hearing the arguments of M/S V.M.SYAM KUMAR,
      KRIPA ELIZABETH MATHEWS, P.F.ROSY & SNEHA RAJIV, Advocates for the
      petitioner and of SMT.MINI V.A., Advocate for R1, the court passed the
      following:

                                              ORDER

It is submitted that mediation is going on.

Post on 14/11/2023 along with connected case.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

03-08-2023 /True Copy/ Assistant Registrar