Gireesh vs Abdurazak
2023 Latest Caselaw 8380 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                  &

            THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

    TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945

                       RFA NO. 192 OF 2015
 (FROM THE JUDGMENT AND DECREE DATED 27.10.2014 IN OS 31/2007 OF
                        SUB COURT, TIRUR)

APPELLANTS/DEFENDANTS:

    1       GIREESH, AGED 46 YEARS, MANAGING PARTNER, M/S.ACHALA
            FINANCE,KUNNAMKULAM, S/O.CHANAYAN VELAYUDHAN
            KUTTY,KAVANAM, CHITTAR DESOM, TRICHUR.


    2       K.K. EDISON SO.KOLADI LAZAR
            AGED 47 YEARS, PARTNER, M/S.ACHALA FINANCE, CHOWANNUR,
            TRICHUR.


    3       SATHEESAN SO.KALATHIPARAMBIL KESAVAN
            AGED 44 YEARS, CHOWANNUR, KAVANAM, CHITTAR DESAM,
            TRICHUR.


            BY ADVS.
            SRI.M.ANIL KUMAR
            SRI.PREETHI K.PURUSHOTHAMAN
            SRI.C.K.SHERIN

RESPONDENT:

            ABDURAZAK
            AGED 73, S/O.PUTHUPARAMBIL IMBICHU,THAVANOOR AMSOM,
            MOOVANKARA DESOM,PONNANI - 629 577.


            BY ADVS.
            SRI.T.KRISHNANUNNI (SR.)
            SRI.T.SIVADASAN
            SMT.MEENA.A.
            SRI.VINOD RAVINDRANATH
            SRI.SAJU.S.A
            SRI.K.C.KIRAN


        THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION ON

01.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                      :2:
R.F.A No.192 of 2015




                                  JUDGMENT

Mohammed Nias C.P., J.

There is no representation for the appellants despite notice. The

R.F.A is dismissed for default.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns