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Rajesh R. Kodiparambil vs The State Of Kerala
2023 Latest Caselaw 8336 Ker

Citation : 2023 Latest Caselaw 8336 Ker
Judgement Date : 1 August, 2023

Kerala High Court
Rajesh R. Kodiparambil vs The State Of Kerala on 1 August, 2023
WP(C) No.12775/2023                           1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                        THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
             Tuesday, the 1st day of August 2023 / 10th Sravana, 1945
                           WP(C) NO. 12775 OF 2023 (V)
   PETITIONER:

          RAJESH R. KODIPARAMBIL, AGED 51 YEARS, SON OF RAMACHANDRAN NAIR,
          INSTRUCTOR IN PHYSICAL EDUCATION, N S S POLYTECHNIC COLLEGE,
          PANDALAM, PATHANAMTHITTA DISTRICT - 689501

   RESPONDENTS:

      1. THE STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
         HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM - 695001
      2. THE DIRECTOR OF TECHNICAL EDUCATION, DIRECTORATE OF TECHNICAL
         EDUCATION, THIRUVANANTHAPURAM - 695033


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to issue an interim direction commanding the 1st Respondent to
   grant the benefits flowing from Exhibits P-1 to P-3 to the Petitioner and
   forthwith, pending disposal of the Writ Petition.


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SRI.V.A.MUHAMMED Advocates for the petitioner and of the GOVERNMENT
   PLEADER for Respondents (By Order), the court passed the following:

                                          ORDER

Learned Government Pleader submits that the petitioner has been granted the benefit of the non cadre promotion by order dated 26.08.2019 and that monetary benefits of the same has also been disbursed.

Learned Government Pleader shall produce copies of the order which are referred to above.

Post on 14.08.2023.



                                                    Sd/- ANU SIVARAMAN, JUDGE




01-08-2023                      /True Copy/                             Assistant Registrar
 WP(C) No.12775/2023                 2/2

                       APPENDIX OF WP(C) 12775/2023
Exhibit P-1           TRUE COPY OF THE G.O. (MS.) NO. 521/ 15/H.EDN. DATED
                      05.08.2015
Exhibit P-2           TRUE COPY OF THE ORDER NO. DP5/38163/ 17 DATED

01.12.2017 ISSUED BY THE 2ND RESPONDENT Exhibit P-3 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO. 24056/2010 DATED 16.03.2017

 
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