Sumesh K.K vs Antu Jose
2023 Latest Caselaw 8332 Ker

CRP No.264/2022                                  1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT

                           THE HONOURABLE MR.JUSTICE P.SOMARAJAN


                  Tuesday, the 1st day of August 2023 / 10th Sravana, 1945
                             IA.NO.1/2022 IN CRP NO. 264 OF 2022

       EP 3933/2017 IN OS 1170/2015 OF PRINCIPAL MUNSIFF COURT, IRINJALAKUDA

   PETITIONER/ PETITIONER:

          SUMESH K.K, AGED 39, S/O. KARIMBANACKAL KRISHNANKUTTY, MADAVAKKARA
          DESOM, NENMANIKKARA VILLAGE, MUKUNDAPURAM TALUK, TRISSUR DISTRICT.

   RESPONDENT/RESPONDENT:

          ANTU JOSE, S/O. RAYIPPAN JOSE, TRIKKUR VILLAGE AND DESOM,
          MUKUNDAPURAM TALUK, TRISSUR DISTRICT, PIN-680306.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to pass an order of
   stay of arrest and detention of the judgment debtor in EP 3933 of 2017 in
   OS 1173/2015 on the files of the Principal Munsiff Court at Irinjalakuda,
   pending disposal of this civil revision petition.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this court's
   order dated 3.7.2023 and upon hearing the arguments of SRI.T.N.MANOJ,
   Advocate for the petitioner, the court passed the following:




                                          O R D E R

Interim order is extended for six weeks.

Sd/- P.SOMARAJAN, JUDGE

01-08-2023 /True Copy/ Assistant Registrar