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C.K. Pradeep vs Ananthakumar N
2023 Latest Caselaw 8222 Ker

Citation : 2023 Latest Caselaw 8222 Ker
Judgement Date : 1 August, 2023

Kerala High Court
C.K. Pradeep vs Ananthakumar N on 1 August, 2023
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                               &
               THE HONOURABLE MR.JUSTICE V.G.ARUN
 TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                      WA NO. 1293 OF 2023
  AGAINST THE JUDGMENT WP(C) 41475/2022 OF HIGH COURT OF
                             KERALA
APPELLANT/S:

    1      C.K. PRADEEP,
           AGED 57 YEARS
           LEELA BHAVAN, KANNETTU LANE, PULAYANARKOTTA,
           MEDICAL COLLEGE. P.O., THIRUVANANTHAPURAM 695
           011.
    2      K.C. MANOJ,
           AGED 44 YEARS
           HONRARY SECRETARY, CENTRAL GOVERNMENT EMPLOYEES &
           WORKERS CO-OPERATIVE CREDIT SOCIETY LTD. NO.T.
           1413, USRA-17, UDARASIROMANY ROAD, VAZHUTHACAUD,
           THIRUVANANTHAPURAM, PIN - 695010
           BY ADVS.
           T.P.PRADEEP
           MINIKUMARY M.V.
           P.K.SATHEES KUMAR
           R.K.PRASANTH
           JIJO JOSEPH


RESPONDENT/S:
    1     ANANTHAKUMAR N.,
          AGED 54 YEARS
          ANJALI, SKRA B/09, SREEKRISHNAPURAM ROAD,
          VATTAVILA, POWDIKONAM.P.O., THIRUVANANTHAPURAM
          695 587., PIN - 695587
    2     RAJAN.K. SWARAMANJERI,
          ANJUMUKKU COVIL ROAD, MUTTADA.P.O.
          THIRUVANANTHAPURAM 695 025., PIN - 695025
    3     NAZEERA BEEVI.,
          B.N. NIVAS, KHABARADI NAGAR, MOHANAPURAM,
          THONNAKKAL.P.O., THIRUVANANTHAPURAM 695 317., PIN
          - 695317
 W. A. No. 1293 of 2023
                                       -2-


     4        KALADEVI.M.P.,
              SOORYAMANGALAM, TC 8/3375(1), POWDIKONAM.P.O.,
              THIRUVANANTHAPURAM. 695 587., PIN - 695587
     5        RAJU.K.V. SAIKRIPA,
              T.C. 33/3088, PUANNAMKONAM, NETTYAM,
              THIRUVANANTHAPURAM 695 013., PIN - 695013
     6        ANITHA.V.R.,
              T.C. 76/622(2), SARVAM KUDAVOOR, ANAYARA.P.O.,
              THIRUVANANTHAPURAM 695 029., PIN - 695029
     7        THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
              JAWAHAR SAHAKARANA BHAVAN, JAGATHY,
              THIRUVANANTHAPURAM 695 014., PIN - 695014
     8        THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
              (G),
              JAWAHAR SAHAKARANA BHAVAN, JAGATHY,
              THIRUVANANTHAPURAM 695 014., PIN - 695014
     9        THE CENTRAL GOVERNMENT EMPLOYEES & WORKERS
              CO-OPERATIVE CREDIT SOCIETY LTD. NO. T. 1413,
              USRA-17, UDARASIROMANY ROAD, VAZHUTHACAUD,
              THIRUVANANTHAPURAM 695 010. REPRESENTED BY ITS
              HON'RARY SECRETARY., PIN - 695010
     10       THE PART-TIME ADMINISTRATOR/UNIT INSPECTOR,
              VATTIYOORKAVU UNIT, OFFICE OF THE ASSISTANT
              REGISTRAR OF CO-OPERATIVE SOCIETIES (G),
              OOTTUKUZHY, THIRUVANANTHNAPURAM 695 001., PIN -
              695001
              BY ADV B.S.SWATHI KUMAR


OTHER PRESENT:

              SR.GP.V.TEKCHAND


       THIS    WRIT      APPEAL   HAVING     COME   UP    FOR    ADMISSION    ON
01.08.2023,      THE      COURT   ON   THE    SAME       DAY    DELIVERED    THE
FOLLOWING:
 W. A. No. 1293 of 2023
                                  -3-




                          JUDGMENT

Dated this the 1st day of August, 2023

A. J. Desai, C. J.

Learned counsel for the appellants submits that the subject

matter of the appeal has become infructuous.

Placing on record the above, instant writ appeal is dismissed

as infructuous.

Sd/-

A. J. DESAI CHIEF JUSTICE

Sd/-

V. G. ARUN JUDGE

Eb

 
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