Abhilash vs District Geologist
2023 Latest Caselaw 5489 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
             THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
         FRIDAY, THE 28TH DAY OF APRIL 2023 / 8TH VAISAKHA, 1945
                        WP(C) NO. 13469 OF 2023
PETITIONER/S:

             ABHILASH
             AGED 31 YEARS
             S/O KRISHNANKUTTY
             KAKKAVILOKONAM ROADARIKATHU VEEDU,
             MANCHAVILAKOM P. O
             THIRUVANANTHAPURAM-605503, PIN - 695503

             BY ADV S.NIKHIL SANKAR


RESPONDENT/S:

     1       DISTRICT GEOLOGIST
             DEPARTMENT OF MINING AND GEOLOGY
             KESAVADASAPURAM, PATTOM PALACE
             THIRUVANANTHAPURAM, PIN - 695004

     2       STATION HOUSE OFFICER
             PARASSALA POLICE STATION VIZHINJAM P.
             O ,THIRUVANANTHAPURAM, PIN - 695122


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13469 OF 2023
                                   2



                             JUDGMENT

When the matter was taken up, Sri. Nikhil Sankar, the learned

counsel appearing for the petitioner submits that the prayer sought

for in this writ petition has become infructuous.

This writ petition is dismissed as infructous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

avs WP(C) NO. 13469 OF 2023

APPENDIX OF WP(C) 13469/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE REGISTRATION CERTIFICATE PARTICULARS OF VEHICLE BEARING NO:KL-34-A- 4499 BELONGING TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE REPRESENTATION PREFERRED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 03/04/2023