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K.M.Ameer vs Revenue Divisional Officer
2023 Latest Caselaw 5254 Ker

Citation : 2023 Latest Caselaw 5254 Ker
Judgement Date : 20 April, 2023

Kerala High Court
K.M.Ameer vs Revenue Divisional Officer on 20 April, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     THURSDAY, THE 20TH DAY OF APRIL 2023 / 30TH CHAITHRA, 1945
                         WP(C) NO. 14264 OF 2023
PETITIONER:

              K.M.AMEER
              AGED 48 YEARS
              S/O.K.M.MOIDEEN HAJI, KOVUKOTTUNJALIL HOUSE,
              CHIRAMANANJAD, THRISSUR -680 604, PIN - 680604

              BY ADV RAVI KRISHNAN



RESPONDENTS:

     1        REVENUE DIVISIONAL OFFICER
              THRISSUR ,COLLECTORATE, AYYANTHOLE ,THRISSUR 680003, PIN
              - 680003

     2        THE VILLAGE OFFICER,
              VELLARAKKADU VILLAGE OFFICE OF VELLARAKKADU VILLAGE,
              VELLARAKKADU, KUNNAMKULAM THRISSUR DISTRICT - 680584, PIN
              - 680584


OTHER PRESENT:

              GP SRI.RAJEEV JYOTHISH GEORGE




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.14264 of 2023                     2

                    VIJU ABRAHAM,J
               -----------------------
              W.P.(C).No.14264 of 2023
          ---------------------------------
        Dated this the 20th day of April, 2023

                            JUDGMENT

Petitioner has approached this Court seeking

an expeditious disposal of Ext.P1 Form-5

application.

2. Heard the learned Government Pleader also.

3. After hearing both sides, the above writ

petition is disposed of with a direction to the

1st respondent to consider and pass orders on

Ext.P1 Form-5 application, within a period of

three months from the date of receipt of a copy of

this judgment.

sd/-

VIJU ABRAHAM, JUDGE

pm

APPENDIX OF WP(C) 14264/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE FORM 5 APPLICATION SUBMITTED BY THE PETITIONER ALONG WITH RECEIPT BEFORE THE 1ST RESPONDENT DATED 01.03.2023

Exhibit P2 TRUE COPY OF THE TAX RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 9.6.2022

Exhibit P3 TRUE COPY OF PHOTOGRAPH SHOWING BUILDING SITUATED IN THE PROPERTY

Exhibit P4 TRUE COPY OF THE D&O LICENSE ISSUED BY KADANGODE GRAMA PANCHAYAT FOR THE PERIOD 2001 -2002

 
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