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Arun Nath vs The Secretary
2023 Latest Caselaw 5202 Ker

Citation : 2023 Latest Caselaw 5202 Ker
Judgement Date : 18 April, 2023

Kerala High Court
Arun Nath vs The Secretary on 18 April, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
                        WP(C) NO. 14210 OF 2023
PETITIONER/S:

          ARUN NATH
          AGED 48 YEARS, S/O.NALLANATHAN,
          KAITHAKKATT HOUSE, EDAVILANGU P.O., KODUNGALLUR,
          THRISSUR, PIN - 680671

          BY ADV RENU B RAJ.



RESPONDENT/S:

          THE SECRETARY
          REGIONAL TRANSPORT AUTHORITY, REGIONAL TRANSPORT
          OFFICE, CIVIL STATION P.O., THRISSUR, PIN - 680003


OTHER PRESENT:

          GP SMT.VIDYA KURIAKOSE




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14210 OF 2023
                             2

                          JUDGMENT

The petitioner has approached this Court seeking a

direction to the respondent to consider and pass orders

on Ext.P6 application for temporary permit.

2. Heard the learned Government Pleader also.

After hearing the learned counsel on both sides, I

am inclined to dispose of the writ petition with a

direction to the respondent to consider and pass orders

on Ext.P6 application within a period of three weeks

from the date of receipt of a copy of this judgment.

Sd/-

VIJU ABRAHAM JUDGE rkc/18.04.23 WP(C) NO. 14210 OF 2023

APPENDIX OF WP(C) 14210/2023

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE REGULAR PERMIT ISSUED TO THE PETITIONER DATED NIL

Exhibit P2 A TRUE COPY OF THE AGREEMENT OF SALE DATED 02.01.2020

Exhibit P3 THE TRUE COPY OF THE ORDER IN I.A. NO 1/2020 IN O.S.NO. 188/2020 ON FILES OF THE HONOURABLE MUNSIFF COURT, KODUNGALLUR DATED 19.06.2020

Exhibit P4 THE TRUE COPY OF THE INTERIM ORDER IN WPC NO. 8682/2021 DATED 07.04.2021

Exhibit P5 A TRUE COPY OF THE RENEWAL APPLICATION SUBMITTED BY THE PETITIONER DATED 24.03.2023

Exhibit P6 A TRUE COPY OF THE APPLICATION FOR TEMPORARY PERMIT SUBMITTED BY THE PETITIONER DATED 25.03.2023

Exhibit P7 A TRUE COPY OF ONE SUCH JUDGMENT IN WPC NO. 10752/2023 DATED 28.03.2023

 
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