Prabhilkumar vs Sri. Manoj Abraham Ips
2023 Latest Caselaw 5145 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945
                 CON.CASE(C) NO. 902 OF 2023
         AGAINST THE JUDGMENT WP(Crl.) 1227/2022 OF
                     HIGH COURT OF KERALA

PETITIONER/PETITIONER
IN WP(CRL) 1227/2022:

         PRABHILKUMAR
         AGED 50 YEARS
         S/O PURUSHOTHAMAN
         CHEMBIPARAMBIL HOUSE, KURICHIKKARA.P.O,
         THANIKKUDAM, THRISSUR, PIN - 680028

         BY ADVS.
         E.S.SANEEJ
         S.LEKHA

RESPONDENTS/ 3RD RESPONDENT
IN WP(CRL) 1227/2022:

         SRI. MANOJ ABRAHAM IPS
         AGE AND FATHER'S NAME NOT KNOWN
         TO THE PETITIONER THE DIRECTOR,
         DIRECTORATE OF VIGILANCE AND
         ANTI CORRUPTION BUREAU (VCAB),
         VIKHAS BHAVAN, LAW COLLEGE ROAD,
         OPP. KSRTC DEPOT, PALAYAM.P.O,
         TRIVANDRUM, PIN - 695033

         SMT.S.REKHA.SR.PP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.04.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Cont.Case (C) No. 902/2023

                                  ..2..




                             JUDGMENT

Dated this the 12th day of April, 2023

It is submitted by the learned Pubic Prosecutor that the

order has already been complied with. A report has also been

filed to that effect.

Hence, this Contempt Case is closed.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE

APA