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Ramesh Kumar G., S/O.Late ... vs Sri.Sambasivan
2023 Latest Caselaw 5142 Ker

Citation : 2023 Latest Caselaw 5142 Ker
Judgement Date : 13 April, 2023

Kerala High Court
Ramesh Kumar G., S/O.Late ... vs Sri.Sambasivan on 13 April, 2023
Con.Case(C) No.731/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
            Thursday, the 13th day of April 2023 / 23rd Chaithra, 1945
                CON.CASE(C) NO. 731 OF 2023(S) IN WP(C) 30329/2022
   PETITIONER/PETITIONER IN THE WPC:

           RAMESH KUMAR G., S/O.LATE GOPINATHAN NAIR, AGED 59 YEARS,
           SECRETARY (RETIRED), CHAKKUVARAKKAL SERVICE CO-OPERATIVE
           BANK LIMITED NO:1521, CHAKKUVARAKKAL P.O., KOTTARAKKARA,
           KOLLAM -691 508, RESIDING AT MARAVOOR PUTHEN VEEDU,
           KIZHAKKEKARA, KOTTARAKKARA P.O., KOLLAM - 691 506.

         BY ADVS. M/S. B.MOHANLAL, ASWIN V. NAIR.

   RESPONDENT/4TH RESPONDENT IN WPC:


           SRI.SAMBASIVAN,
           THE SECRETARY, CHAKKUVARAKKAL SERVICE CO-OPERATIVE
           BANK LIMITED NO:1521, CHAKKUVARAKKAL P.O.,
           KOTTARAKKARA, KOLLAM - 691 508.


        This Contempt of court case (civil) having come up for orders on
   13.04.2023, the court on the same day passed the following:

                                              ORDER

Learned counsel for the respondent seeks time to file statement and for her client to comply with the directions in the judgment. The time is granted until 28/04/2023 as the last chance to comply with the directions; failing which the respondent shall present before this Court on the next posting date.

List on 23/05/2023.

Sd/- DEVAN RAMACHANDRAN JUDGE

13-04-2023 /True Copy/ Assistant Registrar

 
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