P.Abdul Jaleel vs State Of Kerala
2023 Latest Caselaw 5115 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945
                          RP NO. 464 OF 2023
 AGAINST THE ORDER/JUDGMENT IN WP(C) 26272/2022 OF HIGH COURT OF
                                KERALA
REVIEW PETITIONER/PETITIONER IN WP(C):26272 OF 2022:

          P.ABDUL JALEEL
          ARABIC TEACHER (FULL TIME), CHEEKILODE AM LOWER PRIMARY
          SCHOOL, CHEEKILOD P.O, BALUSSERRY, KOZHIKODE - 673315
          RESIDING AT BYTHUNNOOR HOUSE, P.O, CHEEKILODE, ATHOLI
          (VIA) BALUSSERRY, KOZHIKODE, PIN - 673315
          BY ADVS.
          M.A.FAYAZ
          M.VISHNUPRIYA
          C.B.ABHINAVA


RESPONDENTS/RESPONDENTS IN WP(C):26272 OF 2022:

    1     STATE OF KERALA
          REP. BY SECRETARY TO THE GOVERNMENT, GENERAL EDUCATION
          DEPARTMENT, SECRETARIAT, ANNEXURE-II,
          THIRUVANANTHAPURAM, PIN - 695011
    2     DIRECTOR OF GENERAL EDUCATION
          O/O DIRECTOR OF GENERAL EDUCATION, JAGATHI,
          THIRUVANANTHAPURAM, PIN - 695014
    3     DEPUTY DIRECTOR OF EDUCATION KOZHIKODE
          O/O DEPUTY DIRECTOR OF EDUCATION KOZHIKODE,
          KOZHIKODE, PIN - 673004
    4     DISTRICT EDUCATIONAL OFFICER THAMARASSERRY,
          O/O THE DISTRICT EDUCATIONAL OFFICER THAMARASSERRY,
          THAMARASSERRY, PIN - 673573
    5     ASSISTANT EDUCATIONAL OFFICER KUZHALMANNAM
          O/O ASSISTANT EDUCATIONAL OFFICER KUZHALMANNAM
          PALAKKAD, PIN - 678702
    6     SUB TREASURY OFFICER
          O/O THE SUB TREASURY OFFICER,
  RP NO. 464 OF 2023

                             2


          THAMARASSERRY, PIN - 673572
   7      MANAGER
          CHEEKILODE AM LOWER PRIMARY SCHOOL,
          CHEEKILOD P.O., BALUSSERRY,
          KOZHIKODE, PIN - 673315
   8      HEADMISTRESS
          CHEEKILODE AM LOWER PRIMARY SCHOOL,
          CHEEKILOD P.O., BALUSSERRY,
          KOZHIKODE, PIN - 673315
          BY ADV.
          SMT.SURYA BINOY, SENIOR GOVERNMENT PLEADER



       THIS   REVIEW   PETITION   HAVING   COME   UP   FOR
ADMISSION ON 13.04.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
  RP NO. 464 OF 2023

                               3




               P.V.KUNHIKRISHNAN, J.
              ------------------------------
                  R.P.No. 464 of 2023
      ----------------------------------------------
       Dated this the 13th day of April, 2023


                       ORDER

This Review petition is filed aggrieved by the

mistake committed by the Review petitioner regarding

the address of 5th and 6th respondents in the cause

title of the writ petition. Unless the same is not

corrected, there will be irreparable loss to the Review

petitioner, is the contention.

2. Heard the counsel appearing for the Review

petitioner and the learned Government Pleader.

3. After hearing both sides, I think this Review

petition can be allowed and consequential correction

can be made in the judgment.

Therefore, the Review petition is allowed and the

address of the 5th and 6th respondents are substituted

as Assistant Educational Officer, Balusserry, O/o RP NO. 464 OF 2023

Assistant Educational Officer Balusserry, Balusserry

P.O., Vattoli Bazar, Balussery, Kozhikode - 673 612

and Sub Treasury Officer, O/o the Sub Treasury

Officer, Balussery Sub Treasury, P.O. Balussery,

Kozhikode - 673 600 respectively.

Sd/-

                                 P.V.KUNHIKRISHNAN
DM                                      JUDGE
  RP NO. 464 OF 2023





               APPENDIX OF RP 464/2023

PETITIONER ANNEXURES
ANNEXURE1        CERTIFIED   COPY   OF   JUDGMENT   IN
                 WP(C)NO    26272   OF    2022   DATED
                 06.03.2023



RESPONDENT EXHIBITS: NIL

       //TRUE COPY//                PA TO JUDGE