Still Waters Traders Pvt Ltd vs The Secretary, Thodupuzha ...
2023 Latest Caselaw 4855 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945
                        WP(C) NO. 13964 OF 2023
PETITIONER:

          STILL WATERS TRADERS PVT LTD
          HAVING ITS REGISTERED OFFICE AT 3 / 1745, PALATHINGAL,
          WARD 5 - 537, CHERUR ROAD, THRISSUR, PIN - 680
          020,REPRESENTED BY ITS MANAGING DIRECTOR, DANNY THOMAS,
          AGED 45 YEARS, S/O P.V. THOMAS, ALAPPAT PALATHINGAL
          HOUSE, PERINGAVU P.O., THRISSUR, PIN - 680020
          BY ADV JOHN MATHEW (THEREZHATH)


RESPONDENTS:

    1     THE SECRETARY, THODUPUZHA MUNICIPALITY
          MUNICIPAL OFFICE, THODUPUZHA, IDUKKI DISTRICT, PIN -
          685584
    2     T.R. RAJAGOPALAN NAIR
          AGED 65 YEARS
          S/O RAMAKRISHNA PILLAI, ILLATHUPUTHANPURAYIL HOUSE,
          THODUPUZHA, IDUKKI DISTRICT, PIN - 685584
    3     THODUPUZHA MUNICIPALITY
          MUNICIPAL OFFICE, THODUPUZHA, IDUKKI DISTRICT
          REPRESENTED BY ITS SECREATARY, PIN - 685584
          BY ADV Unnikrishnan V Alapatt



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     ANU SIVARAMAN, J.
             =========================
                 W.P.(C) No.13964 of 2023
             =========================
              Dated this the 13th day of April, 2023

                        JUDGMENT

This writ petition is dismissed as withdrawn

without prejudice to the petitioner submitting an

appeal against the order in accordance with law.

Sd/-

ANU SIVARAMAN JUDGE SSK/13/04 W.P.(C)No.1899 OF 2020

APPENDIX

PETITIONER'S EXHIBITS:

TTHE TRUE COPY OF THE LEASE DEED BEARING NO 656 ExhibitP1 / 2022 OF THODUPUZHA SRO EXECUTED BY AND BETWEEN THE PETITIONER AND THE 2ND RESPONDENT THE TRUE COPY OF THE LICENSE DATED 29/07/2022 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER ExhibitP2 COMPANY FOR RUNNING THE SHOP IN THE SUBJECT MATTER BUILDING THE TRUE COPY OF THE GST CERTIFICATE BEARING NO ExhibitP2(a) 32ABFCS2246HIZK DATED 20/04/2022 ISSUED IN FAVOUR OF THE PETITIONER COMPANY THE EXPLANATION LETTER DATED 26/09/2022 ExhibitP3 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT THE TRUE COPY OF THE NOTICE BEARING NO PW4 - ExhibitP4 PW2 - 75 / 23 DATED 09/01/2023 ISSUED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT THE TRUE COPY OF THE NOTICE BEARING NO PW4 / ExhibitP5 18135 / 2022 DATED 27/01/2023 ISSUED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT .THE TRUE COPY OF THE IMPUGNED ORDER BEARING NO ExhibitP6 PW4 - 18135 / 22 DATED 18/03/2023 ISSUED BY THE 1ST RESPONDENT RESPONDENTS' EXHIBITS: NIL

SSK //TRUE COPY// PA TO JUDGE