Narayanankutty vs Unnikrishnan
2023 Latest Caselaw 4732 Ker

RSA No.554/2022                               1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MRS. JUSTICE M.R.ANITHA
            Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945
                        IA.NO.1/2022 IN RSA NO. 554 OF 2022
                  AS 110/2014 OF ADDITIONAL DISTRICT COURT, TIRUR
                     OS 28/2001 OF MUNSIFF COURT,PARAPPANANGADI
   PETITIONERS/APPELLANTS:

      1. NARAYANANKUTTY ,S/O. AMBALI GOVINDAN KUTTY NAIR, AGED 58, CHERUKAVU
         AMSOM, CHEVAYOOR DESOM, P.O.PULIKKAL, ERNADT ALUK, MALAPPURAM
         DISTRICT, PIN - 673637
      2. JAYALAKSHMI,AGED 54 YEARS, D/O. AMBALI GOVINDANKUTTY NAIR,
         CHERUKAVU AMSOM, CHEVAYOOR DESOM, P.O.PULIKKAL, ERNAD TALUK,
         MALAPPURAM DISTRICT, PIN - 673637
      3. EMBAKKATT RATNAVALLY, W/O. AMBALI GOVINDAN KUTTY NAIR, AGED 77,
         CHERUKAVU AMSOM, CHEVAYOOR DESOM, P.O.PULIKKAL, ERNAD TALUK,
         MALAPPURAM DISTRICT, PIN - 673637
      4. SWARNALATHA, W/O.INCHAKKATT GOPINATHAN, AGED 68 YEARS, CHERUKAVU
         AMSOM, CHEVAYOOR DESOM, P.O.PULIKKAL, ERNAD TALUK, MALAPPURAM
         DISTRICT, PIN - 673637
      5. SREENATH, S/O. INCHAKKATT GOPINATHAN, AGED 37 YEARS, CHERUKAVU
         AMSOM, CHEVAYOOR DESOM, P.O.PULIKKAL, ERNAD TALUK, MALAPPURAM
         DISTRICT, PIN - 673637

   RESPONDENT/RESPONDENT:

          UNNIKRISHNAN, AGED 62 YEARS, S/O. AMBALI KARTHIYANI AMMA, CHERUKAVU
          AMSOM, CHEVAYOOR DESOM, P.O.PULIKKAL, ERNAD TALUK, MALAPPURAM
          DISTRICT, PIN - 673637

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   and enforcement of the judgment and decree of the Lower Appellate
   Court,pending disposal of the above appeal.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.HARISH R. MENON, K.T.SHYAMKUMAR, K.N.ABHA, A.G.PRASANTH,
   K.S.SREEJA, OASHIN LALAN, ALEENA SEBASTIAN, ROHITH R. KARTHA, Advocates
   for the petitioners, the court passed the following:
                                      ORDER

Petition to stay the operation and enforcement of the judgment and decree of the Lower Appellate Court.

Interim stay as sought for is granted for a period of three months.

Sd/- M.R.ANITHA, JUDGE

12-04-2023 /True Copy/ Assistant Registrar