Mukesh Mohan vs Vivek K.P
2023 Latest Caselaw 4728 Ker

Crl.Rev.Pet No.473/2023                          1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                             THE HONOURABLE MR.JUSTICE V.G.ARUN
                Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945
                    CRL.M.APPL.NO.1/2023 IN CRL.REV.PET NO. 473 OF 2023

 ST 69/2016 OF THE SPECIAL ADDITIONAL CHIEF JUDICIAL MAGISTRATE COURT, THRISSUR
          CRA 207/2017 OF THE ADDITIONAL SESSIONS COURT III, THRISSUR.
  REVISION PETITIONER/APPELLANT/RESPONDENT:-

           MUKESH MOHAN, AGED 32, S/O. MOHAN, MUZHIKULAM HOUSE,      KORATTY (P.O),
           THRISSUR DISTRICT.

   RESPONDENTS/RESPONDENTS/PETITIONERS:-

       1. VIVEK K.P, AGED 35 YEARS, S/O.KUMARAN, KODAKKAL PUTHIYA VEEDU, P.O.
          KUNJIMANGALAM, KANNUR, PIN - 670307.
       2. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM - 682031.


        Application praying that in the circumstances stated therein the
   High Court be pleased to suspend the execution of sentence in
   S.T.No.69/2016 by the special Additional Chief Judicial Magistrate Court,
   Thrissur confirmed by judgment dated 24.01.2023 passed by IIIrd Additional
   Sessions Court, Thrissur in Crl.Appeal No.207/2017, pending disposal of
   the above Criminal Revision Petition.


        This application coming on for orders upon perusing the application
   and upon hearing the arguments of M/S.PRABHU K.N. & MANUMON A., Advocates
   for the petitioners and of the PUBLIC PROSECUTOR for the second
   respondent, the Court passed the following:


                                            ORDER

Execution of the sentence imposed on the petitioner shall be suspended on the petitioner executing a bond for Rs.50,000/- with two solvent sureties for the like amount to the satisfaction of the trial court and on further condition of the petitioner depositing 15% of the cheque amount within two months.

Sd/-

V.G.ARUN, JUDGE

12-04-2023 /True Copy/ Assistant Registrar