Moosa P.K vs The Malappuram District ...
2023 Latest Caselaw 4725 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 12TH DAY OF APRIL 2023 / 22ND CHAITHRA, 1945
                        WP(C) NO. 9548 OF 2023
PETITIONER:

          MOOSA P.K.,
          AGED 63 YEARS
          S/O. HAMSA, PACHAKKUNNATH HOUSE ,
          BEERANCHIRA P.O. CODACAL,
          MALAPPURAM, KERALA -676 108

          BY ADVS.
          LUKE J CHIRAYIL
          AMAL JOSE
          ELSA MARY THOMAS



RESPONDENTS:

    1     THE MALAPPURAM DISTRICT CO-OPERATIVE BANK,
          MANJERI ROAD, SH 71, MALAPPURAM,
          KERALA, PIN- 676505 REPRESENTED BY ITS AUTHORISED
          OFFICER AND DEPUTY GENERAL MANAGER

    2     DEPUTY GENERAL MANAGER AND AUTHORISED OFFICER,
          THE MALAPPURAM DISTRICT CO-OPERATIVE BANK
          MANJERI ROAD, SH 71, MALAPPURAM, KERALA-676 505

    3     THE MANAGER,
          THE MALAPPURAM DISTRICT CO-OPERATIVE BANK,
          MANJERI ROAD, SH 71,
          MALAPPURAM, KERALA - 676 505


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9548 OF 2023
                                        2




                              T.R.RAVI, J.
                      ----------------------------------------
                        WP (C) No.9548 of 2023
                     -------------------------------------------
                 Dated this the 12th day of April, 2023

                              JUDGMENT

When the case is taken up today, the counsel for the

petitioner seeks permission to withdraw the writ petition.

The writ petition is hence dismissed as withdrawn without

prejudice to the contentions of the petitioner.

Sd/-

T.R.RAVI

JUDGE sn