Enarc Building Private Limited vs Enarc Apartments (Marar Road)
2023 Latest Caselaw 4716 Ker

RSA No.46/2023                                    1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT

                      THE HONOURABLE MRS. JUSTICE M.R.ANITHA

                   Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945

                            IA.NO.1/2023 IN RSA NO. 46 OF 2023

                     AS 20/2018 OF PRINCIPAL SUB COURT,THRISSUR

                 OS 2212/2009 OF PRINCIPAL MUNSIFF COURT,THRISSUR

APPLICANTS/APPELLANTS:


   1. ENARC BUILDING PVT.LTD., MARAR ROAD, THRISSUR, REPRESENTED BY ITS
      MANAGING DIRECTOR, MAHESWARI BUILDING, M.G.ROAD, THRISSUR
      DISTRICT-680 001.

   2. RAMAKRISHNAN, AGED 68 YEARS, S/O.KUNNAMBATH DEVAKI AMMA, 9A FLAT,
      ENARC APARTMENTS, MARAR ROAD, THRISSUR DISTRICT-680 001.


RESPONDENT/RESPONDENT:


      ENARC APARTMENTS (MARAR ROAD) OWNERS' ASSOCIATION, THRISSUR,
      REPRESENTED BY PRESENT SECRETARY, MARAR ROAD, THRISSUR DISTRICT-680
      001.


Application praying that in the circumstances stated in the affidavit filed therewith the
High Court be pleased to stay the operation and execution of the decree and judgment
dated 19.02.2011 in OS.No.2212/2009 on the files of the Court of Principal
Munsiff,Thrissur which is confirmed in judgment dated 08.09.2021 in AS.No.20/2018 on
the files of the Court of Principal Sub Judge, Thrissur, pending disposal of the Regular
Second Appeal.

This Application again coming on for orders upon perusing the application and the
affidavit filed in support thereof and this Court's order dated 20.01.2023 and upon hearing
the arguments of SRI.K.M.SATHYANATHA MENON, Advocate for the petitioners, the court
passed the following:

                                       ORDER

Interim order already granted is extended for two months from 20.04.2023.

Sd/-M.R.ANITHA,JUDGE

12-04-2023 /True Copy/ Assistant Registrar