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Rajamma Jose @ Raji Jose vs The Manager State Bank Of India
2023 Latest Caselaw 4550 Ker

Citation : 2023 Latest Caselaw 4550 Ker
Judgement Date : 12 April, 2023

Kerala High Court
Rajamma Jose @ Raji Jose vs The Manager State Bank Of India on 12 April, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 12TH DAY OF APRIL 2023 / 22ND CHAITHRA, 1945
                       WP(C) NO. 10654 OF 2023
PETITIONER:

          RAJAMMA JOSE @ RAJI JOSE ,
          AGED 76 YEARS
          W/o.C.M.JOSE
          CHERAYATH HOUSE, NELLEKUNNU P.O EAST FORT THRISSUR,,
          PIN - 680005

          BY ADVS.
          SUSHANTH.J.
          PRASANTH V.C.
          C.K.PREM RAJ
          VRINDA PAUL



RESPONDENTS:

    1     THE MANAGER STATE BANK OF INDIA
          PATTURAKKAL BRANCH, THRISSUR KERALA, PIN - 680020

    2     THE AUTHORIZED OFFICER ,
          STATE BANK OF INDIA , STRESSED ASSET RECOVERY BRANCH
          (05182)7TH FLOOR VANKARATH TOWERS
          PALARIVATTOM BYE-PASS JUNCTION ERNAKULAM, PIN - 682024

          BY ADVS.
          SRI.JITHESH MENON, SC, SBI
          TOM K.THOMAS




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10654 OF 2023              2


                            T.R. RAVI, J.
             --------------------------------------------
                     W.P.(C).No.10654 of 2023
              --------------------------------------------
                Dated this the 12th day of April, 2023


                            JUDGMENT

When the case is taken up today, it is submitted by the Counsel

for the petitioner that the petitioner has already submitted a better

proposal for One Time Settlement.

The writ petition is hence closed directing the respondents to

consider the proposal and inform the decision to the writ petitioner

within three weeks from the date of receipt of a copy of this

judgment.

Sd/-

T.R.RAVI JUDGE

LEK

APPENDIX OF WP(C) 10654/2023

PETITIONER EXHIBITS

Exhibit p1 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 18.03.2023

Exhibit p2 TRUE COPY OF THE REQUEST DATED 18.03.2023

Exhibit p3 TRUE COPY OF THE PROCEEDINGS OF THE CJM COURT

Exhibitp4 TRUE COPY OF THE LETTER REJECTING THE ONE TIME PROPOSAL LETTER SUBMITTED BY THE PETITIONER'S SON

RESPONDENT EXHIBITS

EXHIBIT R2(A) TRUE COPY OF COMMON JUDGEMENT DATED 20.06.2022 IN W.P.(C).NO.18574 OF 2022 AND O.P.(DRT)NO.58 OF 2021

 
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