Jaya Balagangadharan vs The National Faceless Assessment ...
2022 Latest Caselaw 10278 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
    TUESDAY, THE 27TH DAY OF SEPTEMBER 2022 / 5TH ASWINA, 1944
                        WP(C) NO. 15266 OF 2022
PETITIONER:

          JAYA BALAGANGADHARAN
          AGED 61 YEARS
          R-7,JAI NAGAR, MEDICAL COLLEGE P.O.,
          TRIVANDRUM-695 011, KERALA

          BY ADVS.
                      DIVYA RAVINDRAN
                      LINCY GLANCY



RESPONDENT/S:

    1     THE NATIONAL FACELESS ASSESSMENT CENTRE
          MAYUR BHAWAN, CONNAUGHT LANE, BARAKHAMBA ROAD,
          NEW DELHI-110 001,
          REPRESENTED BY THE PRINCIPAL CHIEF COMMISSIONER OF
          INCOME TAX (NAFAC).

    2     THE ADDITIONAL/JOINT/DEPUTY COMMISSIONER OF INCOME TAX,
          INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTER,
          INCOME TAX DEPARTMENT MINISTRY OF FINANCE,
          ROOM NO. 401, 2ND FLOOR E-RAMP,
          JAWAHARLAL STADIUM NEW DELHI-110 003.

    3     THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX,
          CENTRAL REVENUE BUILDING, I.S. PRESS ROAD,
          KOCHI-682 018.


          ADV.CHRISTOPHER ABRAHAM


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.09.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.15266/2022             2




                        JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioner seeks permission to

withdraw the Writ Petition.

Accordingly, the Writ Petition will stand dismissed as

withdrawn.

Sd/-

GOPINATH P.

JUDGE

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