Kerala Khadi And Village ... vs The Regional Provident Fund ...
2022 Latest Caselaw 10267 Ker

WP(C) Nos.37510/2009 &12303/2010           1



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 22ND DAY OF SEPTEMBER 2022 / 31ST BHADRA, 1944
                              WP(C) NO. 12303 OF 2010
PETITIONER/S:
          THE PROJECT OFFICER
          KHADI AND VILLAGE INDUSTRIES OFFICE,, ALAPPUZHA

               BY ADVS.
               SRI.K.P.HARISH,SC,KERALA KHADI BOARD
               SRI.R.S.HARI KUMAR SCKERALA KHADI AND VILLAGE
               INDUSTRIES B


RESPONDENT/S:
     1    THE REGIONAL PROVIDENT FUND COMMISSIONER
          COMMISSIONER, EMPLOYEES PROVIDENT FUND, ORGANISATION,
          SUB REGIONAL OFFICE, 36/685 A,, BHAVISHYANIDHI
          BHAVAN,, P.B. NO. 1895, KALOOR, KOCHI - 682 017.

      2        THE ASSISTANT PROVIDENT FUND
               COMMISSIONER,, EMPLOYEES PROVIDENT FUND
               ORGANISATION,, SUB REGIONAL OFFICE, 36/685 A,,
               BHAVISHYANIDHI BHAVAN,, P.B. NO. 1895, KALOOR, KOCHI
               - 682 017.

      3        STATE OF KERALA REPRESENTED BY ITS
               SECRETARY, INDUSTRIES DEPARTMENT,, GOVERNMENT
               SECRETARIAT,, THIRUVANANTHAPURAM.

               BY ADVS.
               SRI.M.CHANDRA BOSE
               SRI.S.GOPAKUMARAN NAIR SR., SRI.C.N.PRABHAKARAN,
               SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.09.2022, ALONG WITH WP(C).37510/2009, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.37510/2009 &12303/2010           2




                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 22ND DAY OF SEPTEMBER 2022 / 31ST BHADRA, 1944
                              WP(C) NO. 37510 OF 2009
PETITIONER/S:

      1        KERALA KHADI AND VILLAGE INDUSTRIES
               AGED 52 YEARS
               BOARD, VANCHIYOOR P.O., THIRUVANANTHAPURAM.,
               REPRESENTED BY ITS SECRETARY.

      2        THE PROJECT OFFICER
               KHADI AND VILLAGE INDUSTRIES OFFICE,, ALAPPUZHA.

               BY ADV SRI.K.P.HARISH,SC,KERALA KHADI BOARD



RESPONDENT/S:

      1        THE REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES
               PROVIDENT FUND, ORGANISATION, SUB REGIONAL OFFICE,
               36/685 A,, BHAVISHYANIDHI BHAVAN, P.B.NO.1895,
               KALOOR,, KOCHI - 682 017.

      2        THE RECOVERY OFFICER
               EMPLOYEES PROVIDENT FUND ORGANISATION,, SUB REGIONAL
               OFFICE, 36/685 A,, BHAVISHYANIDHI BHAVAN,
               P.B.NO.1895, KALOOR,, KOCHI - 682 017.

      3        STATE OF KERALA REPRESENTED BY ITS
               SECRETARY, LABOUR AND REHABILITATION, DEPARTMENT,
               GOVERNMENT SECRETARIAT,, THIRUVANANTHAPURAM.

      4        STATE OF KERALA REPRESENTED BY ITS
               SECRETARY, INDUSTRIES DEPARTMENT,, GOVERNMENT
 WP(C) Nos.37510/2009 &12303/2010       3


               SECRETARIAT, THIRUVANANTHAPURAM.

      5        THE CHIEF EXECUTIVE OFFICER
               KERALA KHADI AND VILLAGE INDUSTRIES, COMMISSION, IRLA
               ROAD, VILEPARLE (WEST), MUMBAI.

               BY ADVS.
               SHRI.S.PRASANTH, SC, EMPLOYEES PROVIDENT FUND
               ORGANISATION
               SRI.M.CHANDRA BOSE
               SRI.S.GOPAKUMARAN NAIR SR.
               SRI.LEGY ABRAHAM, SRI.K.M.FAISAL, GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.09.2022, ALONG WITH WP(C).12303/2010, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.37510/2009 &12303/2010        4


                        P.V.KUNHIKRISHNAN, J
                    ---------------------------------------
             W.P.(C) Nos.37510 of 2009 & 12303 of 2010
                 ----------------------------------------------
             Dated this the 22nd day of September, 2022


                                   JUDGMENT

When W.P.(C.) No. 12303/2010 came up for consideration

on 16.9.2022, there was no representation. Therefore, this Court

passed the following order :

"No representation for the petitioner. Show the name of Standing Counsel for the Kerala Khadi and Village Industries Board in the cause list. Post along with W.P.(C.) No. 37510/2009 on 22.9.22. If the above case is already disposed of, the Registry will enclose a copy of the judgment."

2. Today also, there is no representation.

3. W.P.(C.) No. 37510/2009 is also listed today and there

is no representation for the petitioner. Probably, the petitioner

may not be interested in these cases.

Therefore, these writ petitions are dismissed for non-

prosecution.

SD/-

P.V.KUNHIKRISHNAN, JUDGE SKS