Dr.M.A.John vs State Of Kerala
2022 Latest Caselaw 10244 Ker

WP(C) NO. 25041 OF 2010              1



                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                 THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      THURSDAY, THE 15TH DAY OF SEPTEMBER 2022 / 24TH BHADRA, 1944
                            WP(C) NO. 25041 OF 2010
 AGAINST THE ORDER/JUDGMENTID 60/2004 OF INDUSTRIAL TRIBUNAL, IDUKKI
PETITIONER/S:
           DR.M.A.JOHN
           AGED 66 YEARS, RESIDING AT MUNDANILKKUNNATHIL,, KAINADY
           LANE, K.K.ROAD, KOTTAYAM DISTRICT.

               BY ADVS.
               SRI.THAMPAN THOMAS
               SRI.B.V.JOY SANKER


RESPONDENT/S:
     1     STATE OF KERALA
           REP. BY THE SECRETARY, LABOUR & INDUSTRIES DEPARTMENT,,
           THIRUVANANTHAPURAM. 695001

      2        THE DISTRICT LABOUR OFFICER
               KOTTAYAM. 686 001

      3        K.V.VARGHESE FORMER INSPECTOR OF
               AGRICULTURE LABOUR,, KANGAZHAVELIL HOUSE,, THOTTAKKADU
               P.O., KOTTAYAM.686 539

      4        V.JAYAPRAKASH MADATHIL PARAMBIL
               POOVANTHURUTH P.O., KOTTAYAM.686 012

      5        THE INDUSTRIAL TRIBUNAL
               IDUKKI. 685 603

               BY ADVS.
               SRI.P.DEEPAK-R3
               SRI.P.RAMAKRISHNAN-R4, SRI.C.N.PRABHAKARAN, SR.GP

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.09.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25041 OF 2010                 2




                       P.V.KUNHIKRISHNAN, J
                   ---------------------------------------
                      W.P.(C) No.25041 of 2010
                    --------------------------------------
            Dated this the 15th day of September, 2022


                                   JUDGMENT

When this writ petition came up for consideration on

14.9.2022, there was no representation. Today also, there is no

representation.

Therefore, this writ petition is dismissed for non-

prosecution.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS