Niju J @ Neju Joseph (Johnson) vs Sosamma
2022 Latest Caselaw 10818 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR.JUSTICE C.S.DIAS
   FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                        TR.P(C) NO. 762 OF 2021
 AGAINST THE ORDER/JUDGMENTOP 607/2021 OF FAMILY COURT,KOLLAM
PETITIONER/RESPONDENT:

            NIJU J @ NEJU JOSEPH (JOHNSON)
            AGED 45 YEARS
            S/O. JOSEPH, RESIDING AT NIJU LAND, KOIVILA P.O,
            THEKKUMBHAGOM VILLAGE, KARUNAGAPPALLY TALUK, KOLLAM
            - 691583, (NIKHIL DALE, CONVENT NAGAR -21,
            THEKKUMBHAGOM, ERAVIPURAM MUNDAKKAL VILLAGE,
            KOLLAM), REPRESENTED BY POWER OF ATTORNEY HOLDER,
            JOSEPH, AGED 70 YEARS, S/O. KASMEL, RESIDING AT
            MOTTAKKAVILAYAIL, KOIVILA P.O, THEKKUMBHAGOM
            VILLAGE, KARUNAGAPPALLY TALUK, KOLLAM - 691583.
            BY ADV S.GREESHMA SHANMUKHAN


RESPONDENT/PETITIONER:

            SOSAMMA
            AGED 42 YEARS
            D/O. NIRMALA, RESIDING AT NIJU DALE (SONA DALE),
            CONVENT NAGAR - 21, THEKKUMBHAGOM, ERAVIPURAM,
            MUNDAKKAL VILLAGE, KOLLAM- 690 573
     THIS    TRANSFER    PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 21.10.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Tr.P.(C) No.762 of 2021        2




            Dated this the 21st day of October, 2022



                          JUDGMENT

Despite the order dated 29.09.2022, the

petitioner has not taken steps to effect service of notice

on the Respondent. Hence, it is assumed that the

petitioner is no longer desirous of prosecuting in the

transfer petition. Hence, this transfer petition is

dismissed for default.

Sd/-

C.S.DIAS JUDGE TR

APPENDIX OF TR.P(C) 762/2021

PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE OP NO. 607/2021 PENDING BEFORE THE FAMILY COURT, KOLLAM. Annexure A2 THE TRUE COPY OF THE OP No. 91/2021 ON THE FILE OF THE FAMILY COURT, CHAVARA.