K.Vijayakumar & Another vs State Bank Of Travancore
2022 Latest Caselaw 10782 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                       WP(C) NO. 12565 OF 2008
    AGAINST THE ORDER/JUDGMENT IN OA 87/2005 OF DEBT RECOVERY
                         TRIBUNAL, ERNAKULAM
PETITIONERS:

    1     K.VIJAYAKUMAR, S/O.P.K.VASUDEVAN NAIR,
          PERUMBANAKKUZHIYIL HOUSE, MATTAKKARA P.O., AYARKUNNAM,
          KOTTAYAM DISTRICT.
    2     KRISHNA PILLAI, S/O.RAMAN PILLAI,
          PERUMBANAKKUZHIYIL HOUSE, MATTAKKARA P.O., AYARKUNNAM,
          KOTTAYAM DISTRICT.
          BY ADVS.
          SRI.N.SUBRAMANIAM
          SRI.M.S.NARAYANAN


RESPONDENTS:

          STATE BANK OF TRAVANCORE
          REPRESENTED BY ITS MANAGER (SIB DIVISION), KOTTAYAM
          MAIN BRANCH, THIRUNAKKARA, KOTTAYAM.
          BY ADVS.
          SRI.SANTHOSH P.ABRAHAM




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12565 OF 2008

                              2




                P.V.KUNHIKRISHNAN, J.
               ------------------------------
              W.P.(C).No. 12565 of 2008
       ----------------------------------------------
       Dated this the 21st day of October, 2022


                      JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioners

submitted that the first petitioner is no more and there is

no response from the legal heirs of the first petitioner or

from the second petitioner.

In the light of the above submission, this writ

petition is closed.

Sd/-

P.V.KUNHIKRISHNAN DM JUDGE WP(C) NO. 12565 OF 2008

APPENDIX OF WP(C) 12565/2008

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE I.A.991/2006 IN O.A.87/2005 OF THE DEBT RECOVERY TRIBUNAL, ERNAKULAM.

EXHIBIT P2 TRUE COPY OF THE ORDER OF THE DEBT RECOVERY TRIBUNAL, ERNAKULAM IN I.A.991/2006 IN O.A.87/2005. EXHIBIT P3 TRUE COPY OF THE AFFIDAVIT SWORN TO BY ADV.PRAMOD.

RESPONDENTS EXHIBITS: NIL

//TRUE COPY// PA TO JUDGE