G.Mohan vs Union Of India
2022 Latest Caselaw 10737 Ker

W.P.(C) No.5136/2020                   1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                       THE HONOURABLE MR.JUSTICE V.G.ARUN
       FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                             WP(C) NO. 5136 OF 2020
PETITIONERS:

      1       G.MOHAN,
              AGED 66 YEARS
              S/O. GOVINDA PILLAI, PATTANPARAMBIL, HARIPAD.P.O.,
              ALAPPUZHA DISTRICT-690 514
      2       SRI.ABDUL NAZEER
              AGED 48 YEARS
              S/. ABBAS KUNJU, PUTHENPRAMABIL, VEEYAPURAM .P.O.,
              ALAPPUZHA DISTRICT-690 514
      3       SRI.K.PURUSHOTHAMAN,
              AGED 75 YEARS
              S/O. KUNJU PANICKAN, LOVELY SADANAM, KATHIKAPPALLY
              P.O., ALAPPUZHA DISTRICT-690 516
      4       SRI. ANSARI.S.,
              AGED 47 YEARS
              S/O. SIDDIQUE, SIDDIQUE COTTAGE, BANK ROAD,
              KAYAMKULAM .P.O., ALAPPUZHA DISTRICT-690 502
      5       SRI.SAYED ABU THAHIR,
              SIDDIQUE COTTAGE, BANK ROAD, KAYAMKULAM .P.O.,
              ALAPPUZHA DISTRICT-690 502
      6       SRI.SHARIEFUDEEN LEBBA
              CHOOLAPARAMBIL PALACE, VETTUVENI, HARIPAD P.O.,
              ALAPPUZHA DISTRICT-690 514
              BY ADVS.
              P.A.MOHAMMED SHAH
              C.R.SYAMKUMAR
              MUHAMMED JANAISE V.
              ASWIN KUMAR M J
              SHRI.MOHAMED MUSTHAFA A.K.
              SMT.HELEN P.A.
              SRI.SHAHIR SHOWKATH ALI
 W.P.(C) No.5136/2020                      2



RESPONDENTS:

      1       UNION OF INDIA
              REPRESENTED BY SECRETARY, MINISTRY OF ROAD TRANSPORT
              AND HIGHWAYS, NEW DELHI-110 001
      2       STATE OF KERALA,
              REPRESENTED BY SECRETARY, PUBLIC WORKS DEPARTMENT,
              SECRETARIAT, THIRUVANANTHAPURAM-695 001
      3       NATIONAL HIGHWAY AUTHORITY OF INDIA,
              G-586,SECTOR-10, DWARAKA, NEW DELHI-110 075
      4       PROJECT DIRECTOR,
              NATIONAL HIGHWAY AUTHORITY OF INDIA,TC-29/1539/1
              RAJASREE KAIRALI, PERUMTHANNI, VALLAKKADAVU P.O.,
              THIRUVANANTHAPURAM-695 008
      5       SPECIAL DEPUTY COLLECTOR AND COMPETENT AUTHORITY,
              LAND ACQUISITION,NATIONAL HIGHWAY AUTHORITY OF INDIA,
              COLLECTORATE, ALAPPUZHA-688 001
              BY ADVS.
              Mr.B.PRAMOD, CGC
              SRI.B.G.BIDAN CHANDRAN
              SRI.E.C.KURIAKOSE
              SMT.R.ASALATHA VARMA



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   21.10.2022,       THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING
 W.P.(C) No.5136/2020                3




                                V.G.ARUN J.
                     -------------------------------------
                        W.P.(C) No.5136 of 2020
                      ---------------------------------
                Dated this the 21st day of October 2022

                               JUDGMENT

Learned counsel for the petitioners seeks permission to withdraw

the writ petition. The writ petition is accordingly dismissed as

withdrawn.

.                                                    Sd/-

                                                V.G.ARUN
                                                JUDGE
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