George Joseph vs Ani.P.N
2022 Latest Caselaw 10556 Ker

Con.Case(C) No.1665/2022                          1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
              Friday, the 7th day of October 2022 / 15th Aswina, 1944
             CONTEMPT CASE(C) NO. 1665 OF 2022(S) IN WP(C) 23551/2021
   PETITIONER/PETITIONER:

           GEORGE JOSEPH, AGED 63 YEARS, S/O OUSEPH,
           KOYIKARA HOUSE, KIZHAKKAMBALAM KARA, KIZHAKKAMBALAM P.O.,
           KIZHAKKAMBALAM VILLAGE, KUNNATHUNADU TALUK,
           ERNAKULAM DISTRICT - 683 562.

        BY ADVOCATES M/S. ANISH PAUL, K.V.SURESH KUMAR.
   RESPONDENT/2ND RESPONDENT:

           ANI. P.N., REVENUE DIVISIONAL OFFICER,
           REVENUE DIVISION OFFICE, MINI CIVIL STATION,
           MUVATTUPUZHA, MUDAVOOR P.O, ERNAKULAM DISTRICT - 686 669.


        This Contempt of court case (civil) having come up for orders on
   07.10.2022, the court on the same day passed the following:

                                             ORDER

The learned Government Pleader submits that appropriate steps are

being taken to comply with the judgment.

Post on 31/10/2022.

Sd/- ANU SIVARAMAN JUDGE

07-10-2022 /True Copy/ Assistant Registrar