Thankam vs State Of Kerala
2022 Latest Caselaw 10553 Ker

Citation : 2022 Latest Caselaw 10553 Ker
Judgement Date : 7 October, 2022

Kerala High Court

Thankam vs State Of Kerala on 7 October, 2022

CRL.A No.910/2022                            1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                    THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
              Friday, the 7th day of October 2022 / 15th Aswina, 1944
                   CRL.M.APPL.NO.1/2022 IN CRL.A NO. 910 OF 2022
             SC 641/2021 OF FAST TRACK SPECIAL COURT, IDUKKI,PAINAVU
   PETITIONER/APPELLANT:

          THANKAM, AGED 46 YEARS, S/O. THANKARAJ, THANKAM BHAVAN, NELLIKKADU
          MUTHENMUDY BHAGAM, POTTENKAD KARA, BYSONVALLY VILLAGE, IDUKKI, PIN -
          685565.

   RESPONDENT/RESPONDENT:

          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM,
          PIN - 682031.


        Application praying that in   the circumstances stated therein the
   High Court be pleased to suspend   the judgment and conviction dated
   29.07.2022 in S.C.No.641 of 2021   on file of the Fast Track Special Court -
   Idukki, Painavu pending disposal   of this Appeal.

        This Application coming on for orders upon perusing the application
   and   upon    hearing    the   arguments    of   M/S.   K.R.PRATHISH,
   P.K.SREEVALSAKRISHNAN, S.UNNIKRISHNAN (NELLAD), MANASI.M, GIFFIN SHALOO,
   Advocates for the petitioner and of the PUBLIC PROSECUTOR for the
   respondent, the court passed the following:
                                      ORDER

Execution of the sentence shall stand suspended and the Petitioner shall be released on bail on condition that the Petitioner shall execute a bond for Rs.1,00,000/- with two solvent sureties for the like sum each to the satisfaction of the court below and on further condition that the petitioner deposits the entire fine amount at the court below within one month from today.




                                             Sd/- DR. KAUSER EDAPPAGATH,JUDGE




07-10-2022                     /True Copy/                             Assistant Registrar