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Babu vs Selvanayika
2022 Latest Caselaw 10525 Ker

Citation : 2022 Latest Caselaw 10525 Ker
Judgement Date : 7 October, 2022

Kerala High Court
Babu vs Selvanayika on 7 October, 2022
RSA No.67/2022                                        1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                 PRESENT
                                THE HONOURABLE MRS. JUSTICE M.R.ANITHA
                            Friday, the 7th day of October 2022 / 15th Aswina, 1944
                                    IA.NO.1/2022 IN RSA NO. 67 OF 2022
                                 AS 27/2018 OF SUB COURT, OTTAPPALAM
                              OS 271/2014 OF MUNSIFF COURT, OTTAPPALAM
   PETITIONER/APPELLANT:

          BABU, AGED 57 YEARS, S/O.SANKARAN NAIR, MENOTH, KALLUVAZHI DESOM, MOOTHEDATH
          MADAMB AMSOM, OTTAPALAM TALUK, PIN - 679 101.

   RESPONDENT/RESPONDENT:

          SELVANAYIKA, AGED 67 YEARS, W/O.LATE M.V.KUMARAN, SREERAGAM HOUSE,
          VADAKKENTHARA AMSOM AND DESOM, PALAKKAD, PIN - 678 581.

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to pass an order staying all further proceedings pursuant the decree and judgment
   dated 29.10.2021 in AS.No.27/2018 on the files of the Court of the Subordinate Judge, Ottapalam
   which modified the decree and judgment dated 31.01.2018 in OS.No.271/2014 on the files of the
   Munsiff Court, Ottapalam, pending disposal of the above appeal.
          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this Court's order dated 07.06.2022 and upon hearing the arguments
   ofSRI. T.KRISHNANUNNI (SR.), SRI.VINOD RAVINDRANATH,SMT.MEENA.A., SRI.K.C.KIRAN,
   SMT.M.R.MINI, SRI.M.DEVESH, SRI.ASHWIN SATHYANATH, SRI.ANISH ANTONY ANATHAZHATH,
   SRI.THAREEQ ANVER K., Advocates for the petitioner and of SRI.P.JAYARAM, Advocate for the
   Respondent,the court passed the following:
                                                  ORDER

Interim order already granted is extended for four months.

Sd/- M.R.ANITHA, JUDGE

07-10-2022 /True Copy/ Assistant Registrar

 
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