Chinnu Darwin vs Mahatma Gandhi University
2022 Latest Caselaw 10505 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944

                  WP(C) NO. 19911 OF 2017

PETITIONER/S:

           CHINNU DARWIN
           D/O.DARWIN JOSEPH, AGED 25,
           RESIDING AT QUEEN, 47/1891A, VADUTHALA,
           CHERANELLOOR, KANAYANOOR, ERNAKULAM-682023.

           BY ADV SRI.V.S.BABU GIREESAN

RESPONDENT/S:

    1      MAHATMA GANDHI UNIVERSITY
           REPRESENTED BY THE REGISTRAR,
           PRIYADARSHINI HILLS P.O., KOTTAYAM-686560

    2      ST.ALBERTS COLLEGE
           REPRESENTED BY ITS PRINCIPAL,
           BANERJI ROAD, KACHERIPADY,
           ERNAKULAM, KERALA-682018.

           BY ADVS.
           SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
           SRI.SHERRY J. THOMAS
           SRI.SHERRY J. THOMAS

           SRI SURIN GEORGE IPE SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 19911 OF 2017

                                       2


                                 JUDGMENT

When the matter was taken up, Sri. Paul C. Thomas, the learned

counsel appearing for the petitioners submitted that the prayer sought for

in this writ petition has become infructuous.

This writ petition is closed as infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 19911 OF 2017

APPENDIX OF WP(C) 19911/2017

PETITIONER EXHIBITS

EXHIBIT P1- TRUE COPY OF THE PROVISIONAL CERTIFICATE ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER.

EXHIBIT P2- TRUE COPY OF THE COURSE SCHEME OF THE 1ST RESPONDENT.

EXHIBIT P3- TRUE COPY OF THE LETTER ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P4- TRUE COPY OF THE ORDER OF THE 1ST RESPONDENT DATED 17/05/2017.