Jayaram.B vs The Kerala State Co-Operative ...
2022 Latest Caselaw 11146 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  WEDNESDAY, THE 23RD DAY OF NOVEMBER 2022 / 2ND AGRAHAYANA, 1944
                        WP(C) NO. 1572 OF 2021
PETITIONERS:

    1     JAYARAM.B., T.C.10/843(4), SOORYA 176(A), EDAKKULAM,
          MANNAMODA, PEROORKADA P.O., THIRUVANANTHAPURAM.

    2     SHIBI B., KILIKULLAM HOUSE, TC 1025/62,
          VIZHINJAM P.O., THIRUVANANTHAPURAM.

    3     SURESH.S., TC 25/2354, THEKKUMOODU KUMUKUZHY, VANCHIYOOR
          P.O., THIRUVANANTHAPURAM.

    4     PRAVEEN.M.P., EDAPPALLY VEEDU, TC 43/456(1), NAMBI
          GARDENS HOUSE NO.833, KAMALESWARAM, MANCADU P.O.,
          THIRUVANANTHAPURAM.

    5     TOM IGNATIOUS, TC 34/22, KANNANTHURA BEACH P.O.,
          THIRUVANANTHAPURAM.

    6     RETNARAJ.R., TC 25/2538-1, PANAYILVEEDU, THEKKUMOODU
          KUMUKUZHY, VANCHIYOOR P.O., THIRUVANANTHAPURAM.

    7     KIRAN KUMAR.N., VARUVILAKATHU VEEDU, LEKSHMI NAGAR
          D-10, PATTAM P.O., THIRUVANANTHAPURAM.

    8     SARITHA.S., TC 42/933, ASAN NAGAR, VALLAKKADAVU P.O.,
          THIRUVANANTHAPURAM.

    9     SANDHYA.V.J., TC 24/1958, MULLASERY HOUSE, MINCHIN ROAD,
          THYCAUD P.O., THIRUVANANTHAPURAM.

    10    JAYALAKSHMI.H., MOOKAMBIKA BHAVAN, PRA-20, V.P.THAMPI
          ROAD, KUDAPPANAKKUNNU P.O., THIRUVANANTHAPURAM.

    11    BINDHU.L.R., PUNARTHAM, KAVUVILA VEEDU, NEAR KACHANI
          H.S., NETTAYAM P.O., THIRUVANANTHAPURAM.

    12    BINU.B., KIZHAKKEKUNNUVILA VEEDU, THOZHUKKAL,
          NEYYATTINKARA P.O., THIRUVANANTHAPURAM.

    13    NIRMALA.J., S.S.NIVAS MUZHANGIL, VADAKARA MARAUAMUTTO
          P.O., NEYYATTINKARA P.O., THIRUVANANTHAPURAM.
 WP(C) NO. 1572 OF 2021
                                2


    14      LEENA.S.S., THUNDUTHATTUVARUVILA, PUTHUVAL
            PUTHENVEEDU, ARALAMMOODU P.O.,
            THIRUVANANTHAPURAM.

    15      JAYARAJ.N., SHARONVILLA, THAZHAMVILA VEEDU,
            KODUMBODU, VATTAVILA P.O., NEYYATTINKARA,
            THIRUVANANTHAPURAM.

    16      BINDU SETHU, B.R.BHAVAN, CHATHOTTAM
            KEEZHKOLLA, AMARAVILA P.O., NEYYATTINKARA,
            THIRUVANANTHAPURAM.

            P.P.JACOB
            SMT.MARIYAM JACOB


RESPONDENTS:

    1      THE KERALA STATE CO-OPERATIVE CONSUMER
           FEDERATION, GANDHI NAGAR, ERNAKULAM, COCHIN-
           682 020, REPRESENTED BY ITS MANAGING DIRECTOR.

    2      THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
           THIRUVANANTHAPURAM-695 001.

    3      THE KERALA STATE CO-OPERATIVE CONSUMER
           FEDERATION, THIRUVANANTHAPURAM DIVISION,
           THIRUVANANTHAPURAM-695 004, REPRESENTED
           BY ITS REGIONAL MANAGER.

           SRI.M.SASINDRAN - SC
           SRI.JOSHY T. - GP


         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.11.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 1572 OF 2021
                                     3


                               JUDGMENT

The learned counsel for the parties submitted that

the issues in this case have already been decided by this

Court in a connected matter, namely W.P.(C)

No.16871/2019.

In the afore circumstances, this writ petition is also

disposed of in terms of the judgment of this Court in W.P.

(C) No.16871/2019.

Sd/- DEVAN RAMACHANDRAN JUDGE stu WP(C) NO. 1572 OF 2021

APPENDIX OF WP(C) 1572/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE PHOTOCOPY OF THE LETTER ISSUED BY THE THIRD RESPONDENT DATED 03.10.2016.

EXHIBIT P2 TRUE PHOTOCOPY OF THE REPRESENTATION SUBMITTED BEFORE THE FIRST RESPONDENT DATED 24.10.20.

EXHIBIT P3 TRUE PHOTOCOPY OF THE REPRESENTATION SUBMITTED BEFORE THE THIRD RESPONDENT DATED 27.10.20.

EXHIBIT P4 TRUE PHOTOCOPY OF THE RECEIPT OF RS.10,000/- ISSUED BY THE THIRD RESPLENDENT TO THE FIRST PETITIONER.