P.P.Pappachan vs Hindustan Newsprint Ltd
2022 Latest Caselaw 11134 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
SATURDAY, THE 19TH DAY OF NOVEMBER 2022 / 28TH KARTHIKA, 1944
                      WP(C) NO. 24525 OF 2012
PETITIONER:

          P.P.PAPPACHAN
          AGED 56 YEARS
          S/O.PAULOSE, PARIPPILLIL HOUSE, EDANAD,
          SREEMOOLANAGARAM P.O., VIA KALADY.
          BY ADVS.
          SRI.B.GOPAKUMAR
          SMT.CHINCY GOPAKUMAR


RESPONDENTS:

    1     HINDUSTAN NEWSPRINT LTD.
          REPRESENTED BY ITS MANAGING DIRECTOR,
          NEWSPRINT NAGAR,
          KOTTAYAM DISTRICT, PIN-686616.
    2     HEAD OF THE DEPARTMENT FDP
          HINDUSTAN NEWS PRINT LTD.,
          NEWSPRINT NAGAR P.O.,
          KOTTAYAM DISTRICT, PIN-686616.
    3     FOREST RANGE OFFICER
          NAGARAMPARA P.O.,
          KOTTAYAM FOREST DIVISION, PIN-686010.
          BY ADVS.
          SRI.P.BENNY THOMAS
          SRI.M.GOPIKRISHNAN NAMBIAR
          SRI.P.GOPINATH
          SRI.K.JOHN MATHAI
          BY SRI.SANGEETH C.U., GP



    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
  19.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.24525 of 2012
                                          2




                            MOHAMMED NIAS. C.P.,J
                        ------------------------
                            WP(C).No.24525 of 2012
                         ------------- ----------
                   Dated this the 19th day of November, 2022



                                   JUDGMENT

When the matter was taken up on 21.10.2022 and

07.11.2022, there was no representation for the petitioner. Today

also there is no representation. Hence, the writ petition is

dismissed for default.

Sd/-

MOHAMMED NIAS. C.P., JUDGE

dlk/19.11.2022