Dr.Dharmajan.C vs State Of Kerala
2022 Latest Caselaw 11095 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 SATURDAY, THE 5TH DAY OF NOVEMBER 2022 / 14TH KARTHIKA, 1944
                      WP(C) NO. 28968 OF 2012
PETITIONER:

           DR.DHARMAJAN.C.
           S/O.CHELLAPPAN K.,
           JUNIOR CONSULTANT PEDIATRICS,TALUK HOSPITAL,
           ATTINGAL, RESIDING AT SAROVARAM,
           SRICHITHRA NAGAR, PANGODE,
           THIRUMALA P.O.,THIRUVANANTHAPURAM.
           BY ADV SRI.B.MOHANLAL


RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY THE SECRETARY TO GOVERNMENT
           HEALTH AND FAMILY WELFARE DEPARTMENT,
           SECRETARIAT,THIRUVANANTHAPURAM - 1.
    2      THE DIRECTOR HEALTH AND FAMILY WELFARE DEPARTMENT
           GENERAL HOSPITAL JUNCTION, STATUE,
           THIRUVANANTHAPURAM - 1
    3      THE DIRECTOR OF MEDICAL EDUCATION GOVERNMENT OF
           KERALA, MEDICAL COLLEGE CAMPUS,
           MEDICAL COLLEGE CAMPUS P.O.,
           THIRUVANANTHAPURAM PIN - 695 011.
    4      THE COMMISSIONER OF ENTRANCE EXAMINATIONS
           SHANTHI NAGAR
           THIRUVANANTHAPURAM - 1.
           BY   GOVERNMENT PLEADER SMT.PARVATHY.K



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No. 28968 of 2012
                                     2



                          MOHAMMED NIAS. C.P.,J
                       ------------------------
                          WP(C).No.28968 of 2012
                       ------------------------
                  Dated this the 5th day of November, 2022

                               JUDGMENT

The learned counsel for the petitioner submits that the matter

has become infructuous. Hence, the writ petition is dismissed as

infructuous.

Sd/-

MOHAMMED NIAS. C.P.,JUDGE

dlk 5.11.2022