Murukesh vs The Regional Passport Officer
2022 Latest Caselaw 11094 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 SATURDAY, THE 5TH DAY OF NOVEMBER 2022 / 14TH KARTHIKA, 1944
                      WP(C) NO. 11945 OF 2013
PETITIONER:

           MURUKESH
           AGED 24 YEARS
           S/O.SURENDRAN, CHANASSERY HOUSE,
           KONATHUKUNNU.P.O.,
           THRISSUR DISTRICT-680 123.
           BY ADVS.
           SRI.P.SANTHOSH (PODUVAL)
           SMT.R.RAJITHA


RESPONDENT:

           THE REGIONAL PASSPORT OFFICER
           PANAMPILLY NAGAR.P.O., COCHIN-682 036.


           BY SRI.S.MANU, DSGI

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No. 11945 of 2013
                                     2




                          MOHAMMED NIAS. C.P.,J
                       ------------------------
                          WP(C).No.11945 of 2013
                       ------------- ----------
                  Dated this the 5th day of November, 2022

                               JUDGMENT

The learned counsel for the petitioner submits that the matter

has become infructuous. Hence, the writ petition is dismissed as

infructuous.

Sd/-

MOHAMMED NIAS. C.P.,JUDGE

dlk 5.11.2022