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Yunus vs Land Tribunal, (Land Reforms)
2022 Latest Caselaw 11074 Ker

Citation : 2022 Latest Caselaw 11074 Ker
Judgement Date : 3 November, 2022

Kerala High Court
Yunus vs Land Tribunal, (Land Reforms) on 3 November, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
   THURSDAY, THE 3RD DAY OF NOVEMBER 2022 / 12TH KARTHIKA, 1944
                       WP(C) NO. 35241 OF 2022
PETITIONER:

          YUNUS
          S/o.ALAVIKUTTY HAJI,
          AGED 53 YEARS
          MULANHIPULAKKAL HOUSE,
          INDIANUR P.O, KOTTAKKAL,
          MALAPPURAM DISTRICT-676 503

          BY ADVS.
          U.K.DEVIDAS
          REMYA MURALI



RESPONDENTS:

    1     LAND TRIBUNAL,(LAND REFORMS),
          CIVIL STATION, TIRUR, TIRUR P.O,
          MALAPPURAM DISTRICT-679 101

    2     SPECIAL TAHSILDAR, (LAND REFORMS)
          LAND TRIBUNAL, CIVIL STATION, TIRUR, TIRUR.P.O,
          MALAPPURAM DISTRICT-679 101

          SMT.C.S.SHEEJA, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 35241 OF 2022              2


                              T.R. RAVI, J.
               --------------------------------------------
                       W.P.(C.).No.35241 of 2022
                --------------------------------------------
               Dated this the 3rd day of November, 2022


                              JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M.No.1805/2022 and S.M.No.1809/2022 pending before the

respondents.

In view of the directions which have already been issued by this

Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022, this

writ petition is disposed of directing the respondents to take up

S.M.No.1805/2022 and S.M.No.1809/2022 dispose of the same within

24 months from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI JUDGE

LEK

APPENDIX OF WP(C) 35241/2022

PETITIONER EXHIBITS

Exhibit-P1 TRUE COPY OF THE CERTIFICATE DATED 15.09.2022 IN S.M.NO.1805/2022 ISSUED BY THE 1ST RESPONDENT

Exhibit-P2 TRUE COPY OF THE CERTIFICATE DATED 17.09.2022 IN S.M.NO.1809/2022 ISSUED BY THE FIRST RESPONDENT.

 
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