Sanil Kumar vs Punjab National Bank
2022 Latest Caselaw 11066 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
   THURSDAY, THE 3RD DAY OF NOVEMBER 2022 / 12TH KARTHIKA, 1944
                       WP(C) NO. 26109 OF 2022
PETITIONERS:

    1     SANIL KUMAR,
          AGED 40 YEARS,
          S/O KRISHNA PILLAI,
          VADAKKEMADOM HOUSE,THOTTAPUZHASSERY, MARAMON P.O.,
          KOZHENCHERRY, PATHANAMTHITTA DISTRICT, PIN - 689 641.

    2     DIVYALAKSHMI,
          AGED 38 YEARS, W/O SANIL KUMAR,
          VADAKKEMADOM HOUSE,THOTTAPUZHASSERY, MARAMON P.O.,
          KOZHENCHERRY, PATHANAMTHITTA DISTRICT, PIN - 689 641.

          BY ADVS.
          JOHN MATHEW (THEREZHATH)
          AMMU TERESA



RESPONDENTS:

    1     PUNJAB NATIONAL BANK,
          KOZHENCHERRY BRANCH, P.B.NO 4,
          THIRUMALA DEVASOM BUILDING,
          THIRUVALLA - KUMBAZHA HIGHWAY,
          KOZHENCHERRY, PIN - 689 641,
          REPRESENTED BY ITS BRANCH MANAGER.

    2     BIJU RAJ P.K,
          AGED 47 YEARS,
          S/O JAYARAJAN,
          THE AUTHORIZED OFFICER,
          PUNJAB NATIONAL BANK,
          KOZHENCHERRY BRANCH, P.B.NO 4,
          THIRUMALA DEVASOM BUILDING,
          THIRUVALLA - KUMBAZHA HIGHWAY,
          KOZHENCHERRY, PIN - 689641

          BY ADV C.AJITH KUMAR


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26109 OF 2022

                                     2


                             JUDGMENT

There is no representation for the petitioners. The writ

petition is dismissed for default.

Sd/-

GOPINATH P.

JUDGE DK