Shaji V. John vs Dr.Haris Rasheed I.A.S
2022 Latest Caselaw 11056 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 THURSDAY, THE 3RD DAY OF NOVEMBER 2022 / 12TH KARTHIKA,
                             1944
               CON.CASE(C) NO. 243 OF 2021
AGAINST THE JUDGMENT DATED 18.09.2020 IN WP(C) 19413/2020
                 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

         SHAJI V. JOHN,
         AGED 55 YEARS, S/O. VARGHESE JOHN, PUTHEN
         BUNGLAVIL HOUSE, ANGADIKAL P.O., CHENGANNUR,
         PIN-689 122.
         BY ADV VINUCHAND

RESPONDENT/2ND RESPONDENT:

         DR.HARIS RASHEED I.A.S.
         (AGE AND FATHERS NAME ARE NOT KNOWN TO THE
         PETITIONER), REVENUE DIVISIONAL OFFICER,
         FORT COCHIN 680 001.
         SRI.A.J.VARGHESE SR.GP
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 03.11.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                      2
CON.CASE(C) NO.243 OF 2021




             Contempt Case (C) No.243 of 2021
         --------------------------------------------------------


                             JUDGMENT

The learned counsel for the petitioner submits that the

direction contained in the judgment has been complied with. In the

light of the submission made by the learned counsel for the

petitioner, the Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

YKB

CON.CASE(C) NO.243 OF 2021

APPENDIX OF CON.CASE(C) 243/2021

PETITIONER ANNEXURES ANNEXURE A1 CERTIFIED COPY OF JUDGMENT PASSED BY THE HONOURABLE HIGH COURT DATED 18.9.2020 IN WPC NO.19413/2020. ANNEXURE A2 A TRUE COPY OF THE COVERING LETTER DATED 25.9.2020.

ANNEXURE A3 A TRUE COPY OF THE POSTAL RECEIPT DATED 28.9.2020.

ANNEXURE A4 A TRUE COPY OF THE ACKNOWLEDGMENT CARD DATED 30.9.2020.

ANNEXURE A5 THE TRUE COPY OF THE CONTEMPT OF COURT NOTICE DATED 5.1.2021.

ANNEXURE A6 THE TRUE COPY OF THE POSTAL RECEIPT DATED 5.1.2021.

ANNEXURE A7 A TRUE COPY OF THE POSTAL ACKNOWLEDGEMENT CARD BEARING THE SIGNATURE OF THE RESPONDENT DATED 6.1.2021.