New Modern Techno Mech (P) Ltd vs Kerala State Electricity Board ...
2022 Latest Caselaw 11053 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
   THURSDAY, THE 3RD DAY OF NOVEMBER 2022 / 12TH KARTHIKA, 1944
                        WP(C) NO. 31318 OF 2022
PETITIONER/S:

          NEW MODERN TECHNO MECH (P) LTD.
          S.2/29, CHANCHA INDUSTRIAL ESTATE, STATION BAZAR,
          BARIPADA, MYURBHANJ,ORISSA - 757 001, REPRESENTED BY
          ITS MANAGER MR.MANOJ S.

          BY ADVS.
          DENU JOSEPH
          ATHUL LAL



RESPONDENT/S:

    1     KERALA STATE ELECTRICITY BOARD LTD.
          VYDHUDHI BHAVAN, PATTAM, THIRUVANANTHAPURAM - 695 004,
          REPRESENTED BY ITS MANAGING DIRECTOR.

    2     THE CHIEF ENGINEER (SCM)
          KERALA STATE ELECTRICITY BOARD LTD., VYDHUDHI BHAVAN,
          PATTAM, THIRUVANANTHAPURAM - 695 004.

          BY ADV R.HARISHANKAR




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31318 OF 2022
                                   2

                          JUDGMENT

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ

petition is dismissed as infructuous.

Sd/-

sab                                     AMIT RAWAL

                                         JUDGE
 WP(C) NO. 31318 OF 2022

APPENDIX OF WP(C) 31318/2022

PETITIONER EXHIBITS

Exhibit P1 THE COPY OF THE PURCHASE ORDER NO.SCM.142/2017-18/5289 DATED 30/11/2017.

Exhibit P2 THE COPY OF THE AGREEMENT DATED 16/01/2018 BETWEEN THE PETITIONER & RESPONDENT.

Exhibit P3 THE COPY OF BANK GUARANTEE DATED 19/12/2017.

Exhibit P4 THE COPY OF EXTENDED BANK GUARANTEE DATED 26/08/2021.

Exhibit P5 THE COPY OF THE LETTER NO.NMTPL/KSEB/374/22-23 DATED 30/07/2022.

Exhibit P6 THE COPY OF THE LETTER NO.NMTPL/KSEB/609/22-23 DATED 01/09/2022.