Salmath Basheer T.V vs Annamma Joseph
2022 Latest Caselaw 11038 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 3RD DAY OF NOVEMBER 2022 / 12TH KARTHIKA, 1944
                   MACA NO. 1336 OF 2022
AGAINST THE AWARD DATED 18-09-2019 IN OP(MV) NO.472 OF 2017
ON THE FILE OF MOTOR ACCIDENTS CLAIMS TRIBUNAL-I, KASARAGOD.
APPELLANT/SECOND RESPONDENT   :

          SALMATH BASHEER T.V, AGED 45 YEARS,
          WIFE OF BASHEER, RESIDING AT VELLACHAL,
          P.O.KODAKKAD, THRIKKARIPUR, HOSDURG TALUK,
          KASARAGOD DISTRICT., PIN - 671 310.
          BY ADVS.T.MADHU, C.R.SARADAMANI
          RESHMA SANTHOSH, SHAHID AZEEZ &
          RENJISH S. MENON

RESPONDENTS/CLAIMANT AND RESPONDENTS 1 AND 3   :

    1     ANNAMMA JOSEPH, AGED 67 YEARS,
          WIFE OF JOSEPH, RESIDING AT EDASSERY HOUSE,
          CHEEMENI VILLAGE AND POST, HOSDURG TALUK,
          KASARAGOD DISTRICT., PIN - 671 313.
    2     GANGADHARAN U, AGED 63 YEARS,
          SON OF T.RAMAN, RESIDING AT
          UDINOORKKAKALAN HOUSE, MADAKKAMPOIL, PERIGOME
          VILLAGE AND POST, KANNUR DISTRICT., PIN - 670 307.
    3     THE BRANCH MANAGER,
          NEW INDIA ASSURANCE COMPANY LTD.,
          SOUTH BAZAR, TEMPLE ROAD, PAYYANNUR,
          KANNUR DISTRICT., PIN - 670 307.
          BY ADVS.
          M.ANUROOP
          MILAN RACHEL MATHEW(K/001735/2020)
          LIRA A.B.(K/001251/2021)

     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
ADMISSION ON 03.11.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 M.A.C.A No.1336 of 2022

                          -:   2   :-




                  Sathish Ninan, J.
           ==============================
              M.A.C.A No.1336 of 2022
             ==========================
      Dated this the 3rd day of November, 2022


                          JUDGMENT

In the light of the memo dated 02-09-2022,

the appeal is dismissed as not pressed.

Sd/-

Sathish Ninan, Judge

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