Ayisha Beevi vs The Regional Transport Authority
2022 Latest Caselaw 5142 Ker

WP(C) No.15302/2022                               1/2




                            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            PRESENT
                             THE HONOURABLE MR. JUSTICE GOPINATH P.
                      Friday, the 6th day of May 2022 / 16th Vaisakha, 1944
                                   WP(C) NO. 15302 OF 2022(K)
   PETITIONER:

          AYISHA BEEVI, AGED 52 YEARS, W/O. KUNHI MOIDEEN, VEMBALAM
          VELLADATHIL HOUSE, VELIMUKKU P. O., CHELARI, MALAPPURAM DISTRICT.

   RESPONDENTS:

      1. THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, REPRESENTED BY ITS
         SECRETARY, CIVIL STATION, MALAPPURAM P. O., PIN - 676 505,
         MALAPPURAM DISTRICT.
      2. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, CIVIL
         STATION, MALAPPURAM P. O., PIN - 676 505, MALAPPURAM DISTRICT.

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to grant an interim direction to the 2nd respondent to take
   immediate steps to consider Exhibit P5 so as to take decision on the
   renewal application by the first respondent in view of Exhibit P3.
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SRI.SAJU J.VALLYARA, Advocate for the petitioner and of GOVERNMENT PLEADER
   for respondents, the court passed the following:-
                                      ORDER

Admit.

Government Pleader takes notice for respondents.

There will be an interim order directing the 2nd respondent to consider and take a decision on Ext. P5 if necessary by circulating the matter amongst members of the 1st respondent within a period of six weeks from the date of receipt of a copy of this order.

                                                        Sd/- GOPINATH P. JUDGE




06-05-2022                          /True Copy/                           Assistant Registrar
 WP(C) No.15302/2022                 2/2

                       APPENDIX OF WP(C) 15302/2022
Exhibit P3            PHOTOCOPY OF THE JUDGMENT IN WP(C) NO.11074/2020 AND
                      CONNECTED CASES DATED 12.01.2022.
Exhibit P5            PHOTOCOPY OF THE REQUEST DATED 20.04.2022 SUBMITTED BY

THE PETITIONER BEFORE THE 2ND RESPONDENT.