Anjana Abraham vs Martin Thomas
2022 Latest Caselaw 5088 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                         &
                 THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
       FRIDAY, THE 6TH DAY OF MAY 2022 / 16TH VAISAKHA, 1944
                            OP (FC) NO. 224 OF 2022
AGAINST THE ORDER DATED 17.03.2022 IA 469/2022 IN OP 2146/2020 OF
                            FAMILY COURT,ERNAKULAM


PETITIONER/RESPONDENT/PETITIONER:

            ANJANA ABRAHAM, AGED 36 YEARS
            D/O DANIEL ABRAHAM, SB GOOD EARTH ELEMENTS,
            COCHIN PUBLIC SCHOOL ROAD, THRIKKAKARA P.O,
            ERNAKULAM. REPRESENTED BY HER POWER OF ATTORNEY HOLDER,
            ASIF HANEEFA, AGED 30 YEARS, KURYACHERILVEEDU,
            KULATHOOR .P.O, KOTTANGAL,KERALA, PIN - 689588

            BY ADV SHARAN SHAHIER



RESPONDENT/PETITIONER/RESPONDENT:

            MARTIN THOMAS, AGED 40 YEARS
            S/O SEBASTAIN, KANDANCHIRA HOUSE,
            KURUMPANADOM P.O, MADAPPALY VILLAGE,
            CHANGANASSERY, KOTTAYAM, PIN - 686101

            BY ADVS.
            BLAZE K. JOSE
            URMILA ZACHARIA(K/2365/2019)
            AKHILA M.(K/001719/2021)
            GOPIKA P.(K/300/2022)




     THIS   OP    (FAMILY    COURT)    HAVING   COME   UP   FOR   ADMISSION   ON
06.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC) NO. 224 OF 2022
                               2


                           JUDGMENT

Devan Ramachandran, J.

In view of the directions and orders proposed in

Mat.Appeal No.318/2022, nothing survives in this original

petition and is therefore, closed.

We record that the learned counsel for the parties are

also ad idem on this.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- SOPHY THOMAS JUDGE stu OP (FC) NO. 224 OF 2022

APPENDIX OF OP (FC) 224/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE AND CORRECT COPY OF THE ORDER DATED 04.04.2018 PASSED BY THE HON'BLE FAMILY COURT, ETTUMANOOR IN OP 1008/2017

Exhibit P2 A TRUE AND CORRECT COPY OF THE ORDER DATED 30.04.2018 PASSED BY THE LD. FAMILY COURT ETTUMANOOR THEREBY DISSOLVING MARRIAGE BETWEEN THE PARTIES

Exhibit P3 A TRUE AND CORRECT COPY OF THE GOP NO.

729/2020 FILED BY THE RESPONDENT BEFORE THE FAMILY COURT, ERNAKULAM

Exhibit P4 A TRUE AND CORRECT COPY OF THE GOP NO.

2146/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, ERNAKULAM

Exhibit P5 A TRUE AND CORRECT COPY OF THE ORDER DATED 20.03.2021 PASSED BY THE LD. FAMILY COURT ERNAKULAM IN THE I.A NO. 3569/2020

Exhibit P6 A TRUE AND CORRECT COPY OF THE ORDER DATED 07.04.2021 PASSED BY THIS HON'BLE COURT IN OP (FC) NO. 256/2021

Exhibit P7 A TRUE AND CORRECT COPY OF THE ORDER DATED 09.12.2021 PASSED BY THE HON'BLE SUPREME COURT IN SLP (C) NO. 6959 OF 2021

Exhibit P8 A TRUE AND CORRECT COPY OF THE ORDER DATED 11.01.2022 PASSED BY THE LD. FAMILY COURT IN I.A NO. 6440/2021

Exhibit P9 A TRUE AND CORRECT COPY OF THE ORDER DATED 01.02.2022 PASSED BY THIS HON'BLE COURT IN O.P.(FC) NO. 37 OF 2022 AND O.P. (FC) NO. 49 OF 2022

Exhibit P10 A TRUE AND CORRECT COPY OF THE ORDER DATED 28.02.2022 PASSED BY THE HON'BLE APEX COURT IN SLP NO. 3224 OF 2022 OP (FC) NO. 224 OF 2022

Exhibit P11 A TRUE AND CORRECT COPY OF THE I.A BEARING NO. 469/2022 FILED BY THE RESPONDENT BEFORE THE LD. FAMILY COURT CHALLENGING THE MAINTAINABILITY OF THE GUARDIANSHIP PROCEEDINGS

Exhibit P12 A TRUE AND CORRECT COPY OF THE REPLY FILED BY THE PETITIONER TO I.A BEARING NO. 469/2022 BEFORE THE LD. FAMILY COURT

Exhibit P13 A TRUE AND CORRECT COPY OF THE ORDER DATED 17.03.2022, PASSED BY THE LD. FAMILY COURT IN I.A NO. 469/2022

Exhibit P14 A TRUE AND CORRECT COPY OF THE APPLICATION BEARING I.A NO. 911 /2022 FILED BY THE PETITIONER BEFORE THE LD. FAMILY COURT SEEKING VISITATION AND ACCESS QUA THE MINOR CHILD.

Exhibit P15 A TRUE AND CORRECT COPY OF THE REPLY FILED BY THE RESPONDENT TO THE APPLICATION BEARING I.A NO. 911 /2022 BEFORE THE LD. FAMILY COURT.

Exhibit P16 A TRUE TYPED AND CORRECT COPY OF THE MESSAGES AND E-MAILS SENT BY THE MINOR CHILD ANDREW TO THE PETITIONER

Exhibit P17 A TRUE AND CORRECT COPY OF THE PICTURES SHOWING THE AFFECTIONATE BOND BETWEEN THE MINOR CHILD, ANDREW WITH THE PETITIONER AND OTHER SIBLINGS