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George Thomas vs Village Officer
2022 Latest Caselaw 3761 Ker

Citation : 2022 Latest Caselaw 3761 Ker
Judgement Date : 29 March, 2022

Kerala High Court
George Thomas vs Village Officer on 29 March, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 29TH DAY OF MARCH 2022 / 8TH CHAITHRA, 1944
                        WP(C) NO. 25902 OF 2021
PETITIONERS:

    1     MUSTHAFA, AGED 50 YEARS, S/O.ABOOBACKER HAJI,
          KARINGAMADATHIL, PARAMBATHIKAVU KODUVALLY P.O.,
          KOZHIKODE-673 572.

    2     O.K.MOHAMMED ASHRAF, AGED 47 YEARS
          S/O.PACKER HAJI, PRUPURAM KANDATHIL,
          ELEVANCHALIL, KODUVALLY P.O., KOZHIKODE-673 572.

    3     ABDUL SHERIF, AGED 50 YEARS, S/O.KOYAMUTTY HAJI,
          PULPARAMBIL, VAVAD P.O., KOZHIKODE DISTRICT-673 572.

    4     HAJERA, AGED 42 YEARS, D/O.OTTAKANDATHIL UMMER HAJI,
          ELEVANCHALIL, KODUVALLY P.O., KOZHIKKODE-673 572.

          BY ADVS.
          DENU JOSEPH
          BIBIN BABU


RESPONDENTS:

    1     VILLAGE OFFICER, PUTHUPPADY VILLAGE OFFICE,
          THAMARASSERY THALUK, KOZHIKODE DISTRICT,
          PIN-673 586.

    2     THASILDAR, TALUK OFFICE, THAMARASSERY TALUK,
          KOZHIKODE DISTRICT, PIN-673 57.

    3     SUB REGISTRAR, SUB REGISTRAR'S OFFICE,
          THAMARASSERY, PIN-673 573.

    4     DISTRICT REGISTRAR, OFFICE OF THE DISTRICT REGISTRAR,
          KOZHIKODE P.O., KOZHIKODE DISTRICT, PIN-673 001.

    5     DISTRICT COLLECTOR, COLLECTORATE, KOZHIKODE P.O.,
          KOZHIKODE DISTRICT, PIN-673 020.

    6     ADDL.R6. M. MAMMUNNI, S/O. MAMMADKOYA, PUTHUKKUDI
          HOUSE, SIVAPURAM, VATTOLI AMSAM DESOM, KOYILANDI
          TALUK, KOZHIKODE DISTRICT, PIN-673623.
 WPC 25902/21 & connected cases
                                            2

     7          ADDL.R7. SUHARA, AGED 51 YEARS, D/O. PAREECHI,
                MANGALATH HOUSE, THAMARASERY.P.O., THAMARASSERY,
                KOZHIKODE-673573.

                (ADDL. RESPONDENTS 6 & 7 ARE IMPLEADED AS PER
                ORDER DATED 09-12-2021 IN IA 1/2021).

                BY ADVS
                SRI.V.RAMKUMAR NAMBIAR
                SMT.K.AMMINIKUTTY SR.G.P.


         THIS     WRIT    PETITION     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION         ON     29.03.2022,    ALONG    WITH   WP(C).1824/2022,
3498/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WPC 25902/21 & connected cases
                                           3



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  TUESDAY, THE 29TH DAY OF MARCH 2022 / 8TH CHAITHRA, 1944
                        WP(C) NO. 1824 OF 2022
PETITIONERS:

     1      MARIAM, AGED 63 YEARS, W/O. KUNJUMOIDEEN,
            KOYILATT HOUSE, THIRUVAMBADY P.O., K
            OZHIKKODE 673 572.

     2      SHEEBA THOMAS @ SUSAN THOMAS, AGED 48 YEARS
            W/O. LATE P A, MARKOSE, PEEDIAKKAL HOUSE,
            KAKKAD P.O., KOZHIKODE 673 586.

     3      MARIAM, AGED 49 YEARS, W/O. LATE CHERIYA
            MOHAMMED, CHOLAPARAMBATH HOUSE, PUTHUPADI P.O.,
            KOZHIKODE 673 586.

            BY ADVS.
            SAJI MATHEW
            DENU JOSEPH


RESPONDENTS:

     1      VILLAGE OFFICER, PUTHUPPADY VILLAGE OFFICE,
            THAMARASSERY TALUK, KOZHIKODE DISTRICT 673 586.

     2      TALUK OFFICER, THAMARASSERY TALUK, KOZHIKODE
            DISTRICT 673 573.

     3      SUB REGISTRAR, SUB REGISTRAR'S OFFICE,
            THAMARASSERY, 673 573.

     4      DISTRICT REGISTRAR, O/O. THE DISTRICT REGISTRAR,
            DEPARTMENT OF REGISTRATION, KOZHIKODE DISTRICT
            673 001.

     5      DISTRICT COLLECTOR, KOZHIKODE DISTRICT, 673 020.

     6      M. MAMMUNNI, S/O. MAMMADKOYA, PUTHUKKUDI HOUSE,
            SIVAPURAM, VATTOLI AMSAM DESOM, KOYILANDI TALUK,
 WPC 25902/21 & connected cases
                                        4

                KOZHIKODE DISTRICT. 673 623.
     7          SUHARA, AGED 51 YEARS, D/O. PAREECHI, MANAGLATH
                HOUSE, THAMARASSERY P.O., THAMARASSERY,
                KOZHIKODE 673 573.

                BY ADVS.
                V.RAMKUMAR NAMBIAR
                APOORVA RAMKUMAR
                SMT.K.AMMINIKUTTY - SR GP


         THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 29.03.2022, ALONG WITH WP(C).25902/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WPC 25902/21 & connected cases
                                           5



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  TUESDAY, THE 29TH DAY OF MARCH 2022 / 8TH CHAITHRA, 1944
                        WP(C) NO. 3498 OF 2022
PETITIONERS:

     1      P.C.SHIBU, AGED 51 YEARS, S/O. P. T. CHERIYAN,
            PAPPINASSERY, PAYAMBALLY P. O., MANANTHAVADI,
            WAYANAD - 670 646.

     2      VETTUVELLIL VARGHESE, AGED 53 YEARS
            S/O. JOHN, VETTUVELLIL HOUSE, KELAKAM P. O.,
            KANUR - 670 674.

     3      SOSAMMA, AGED 45 YEARS, W/O. VETTUVELLIL
            VARGHESE, VETTUVELLIL HOUSE, KELAKAM P. O.,
            KANUR - 670 674.

            BY ADVS.
            SAJI MATHEW
            DENU JOSEPH


RESPONDENTS:

     1      VILLAGE OFFICER, PUTHUPPADY VILLAGE OFFICE,
            THAMARASSERY TALUK, KOZHIKODE DISTRICT,
            PIN - 673 586.

     2      TALUK OFFICER, THAMARASSERY TALUK, KOZHIKODE
            DISTRICT, PIN - 673 573.

     3      SUB REGISTRAR, SUB REGISTRAR'S OFFICE,
            THAMARASSERY, PIN - 673 573.

     4      DISTRICT REGISTRAR, KOZHIKODE DISTRICT,
            PIN - 673 001.

     5      DISTRICT COLLECTOR, KOZHIKODE DISTRICT,
            PIN - 673 020.

     6      M. MAMMUNNI, S/O. MAMMADKOYA, PUTHUKKUDI HOUSE,
 WPC 25902/21 & connected cases
                                      6

             SIVAPURAM, VATTOLI AMSOM DESOM, KOYILANDI TALUK,
             KOZHIKODE DISTRICT, PIN - 673 623.

     7       SUHARA, AGED 51 YEARS, D/O. PAREECHI, MANAGLATH
             HOUSE, THAMARASSERY P. O., THAMARASSERY,
             KOZHIKODE - 673 573.

             BY ADVS.
             V.RAMKUMAR NAMBIAR
             APOORVA RAMKUMAR
             SMT.K.AMMINIKUTTY - SR GP


      THIS    WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 29.03.2022, ALONG WITH WP(C).25902/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WPC 25902/21 & connected cases
                                           7



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  TUESDAY, THE 29TH DAY OF MARCH 2022 / 8TH CHAITHRA, 1944
                        WP(C) NO. 3829 OF 2022
PETITIONERS:

     1      GEORGE THOMAS, AGED 53 YEARS, S/O. P.J. THOMAS,
            PADINJARE MEMANA, PUTHPPADY P.O., KOZHIKODE-
            673586.

     2      MARY TOMY, AGED 59 YEARS, W/O. TOMY KURIAKOSE,
            KUNNUMPURATH HOUSE, PUTHUPPADY P.O., KOZHIKODE-
            673586, REPRESENTED BY HER POWER OF ATTORNEY
            HOLDER MR. JOHNY M.J., S/O. JOSEPH, AGED 50
            YEARS, RESIDING AT MADATHILPARAMBIL HOUSE,
            ENGAPUZHA, PUTHUPADDY P.O., THALASSERY TALUK,
            KOZHIKODE DISTRICT-673586.

     3      TOMY KURIAKOSE, AGED 62 YEARS
            S/O. KURIAKOSE, KUNNUMPURATH HOUSE, PUTHUPPADY
            P.O., KOZHIKODE-673586, REPRESENTED BY HER POWER
            OF ATTORNEY HOLDER MR. JOHNY M.J., S/O. JOSEPH,
            AGED 50 YEARS, RESIDING AT MADATHILPARAMBIL
            HOUSE, ENGAPUZHA, PUTHUPADDY P.O., THALASSERY
            TALUK, KOZHIKODE DISTRICT-673586.

     4      SUNIL, AGED 48 YEARS, S/O. MATHAI, PUTHIYEDATH,
            PUTHUPPADY P.O., KOZHIKODE-673586.

     5      YOUSEF B.K., AGED 54 YEARS, S/O. KUNJIMOHAMMED,
            BANATHUMKANDIL, KAKKAD P.O., KOZHIKODE-673586.

            BY ADVS.
            DENU JOSEPH
            SAJI MATHEW


RESPONDENTS:

     1      VILLAGE OFFICER, PUTHUPPADY VILLAGE OFFICE,
            THAMARASSERY TALUK, KOZHIKODE DISTRICT-673586.

     2      THE TALUK OFFICER, THAMARASSERY TALUK, KOZHIKODE
 WPC 25902/21 & connected cases
                                      8

             DISTRICT-673573.
     3       THE SUB REGISTRAR, SUB REGISTRAR'S OFFICE,
             THAMARASSERY-673573.

     4       DISTRICT REGISTRAR, OFFICE OF THE DISTRICT
             REGISTRAR, OPP. HEAD POST OFFICE, KOZHIKODE-
             673001.

     5       THE DISTRICT COLLECTOR, DISTRICT COLLECTOR
             OFFICE, KOZHIKODE, COLLECTORATE, KOZHIKODE
             DISTRICT-673020.

     6       ADDL.R6 M.MAMMUNNI, S/O. MAMMAD KOYA, PUTHUKKUDE
             HOUSE, SIVAPURAM, VATTOLI AMSAM DESOM KOYILANDI
             TALUK, KOZHIKODE DISTRICT, PIN 673 623

     7       ADDL.R7 SUHARA, SUHARA, AGED 51 YEARS,
             D/0.PAREECHI, MANGALATH HOUSE, THAMARASSERY P.O,
             THAMARASSERY, KOZHIKODE-673 573.

             (ADDL R6 & ADDL R7 ARE IMPLEADED AS PER ORDER
             DATED 14-02-2022 IN IA 1/2022 IN WP(C)3829/2022)

             BY ADV V.RAMKUMAR NAMBIAR
             SMT.K.AMMINIKUTTY - SR GP


      THIS    WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 29.03.2022, ALONG WITH WP(C).25902/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WPC 25902/21 & connected cases
                                           9



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  TUESDAY, THE 29TH DAY OF MARCH 2022 / 8TH CHAITHRA, 1944
                       WP(C) NO. 24890 OF 2021
PETITIONERS:

     1      AYISHA, AGED 63 YEARS, D/O. HUSSAIN,
            VADUTHETHODUKAYIL, PUTHUPPADY, KAKKAD P.O.
            KOZHIKKODE 673 586.

     2      ASKAR C.M., AGED 51 YEARS, S/O. MUCHITHARAKKAL
            MAJEED, PUTHUPPAD,Y, KAKKAD P.O.,
            KOZHIKKODE 673 586.

     3      ANSAM, AGED 45 YEARS, D/O. DR. M. MAHAMMOOD,
            ANSAM HOUSE, KACHERI, ERANJIPPALAM, KOZHIKODE
            DISTRICT 673 006, REPRESENTED BY HER FATHER AND
            POWER OF ATTORNEY HOLDER DR.M. MAHAMMOOD, ANSAM
            HOUSE KACHERI, ERNAJIPPALAM, KOZHIKODE DISTRICT
            673 006.

     4      T.K. ABDUL RAFEEQUE, AGED 51 YEARS
            S/O. ABDUL RAHMANKUTTY, MALPURAM, EENGAPUZHA,
            PUTHUPPADUY P.O., KOZHIKKODE 673 586.

     5      MOHAMMED A.K., AGED 51 YEARS, S/O.
            KUNHIPAREED,ARANGATTIL, PUTHUPAPDY,
            KAKKAD P.O., KOZHIKKODE 673 586.

            BY ADVS.
            DENU JOSEPH
            M.S.SAJI
            SAJI MATHEW
            BIBIN BABU


RESPONDENTS:

     1      VILLAGE OFFICER, PUTHUPPADY VILLAGE OFFICE ,
            THAMARASSERY THALUK, KOZHIKODE DISTRICT, 673 586.

     2      TALUK OFFICER, THAMARASSERY TALUK, KOZHIKODE
            DISTRICT 673 57
 WPC 25902/21 & connected cases
                                       10


     3          SUB REGISTRAR, SUB REGISTRAR'S OFFICE,
                THAMARASSERY, 673 573.

     4          DISTRICT REGISTRAR,
                KOZHIKODE DISTRICT, 673 001.

     5          DISTRICT COLLECTOR,
                KOZHIKODE DISTRICT, 673 020.

     6          ADDL. M.MAMMUNNI, S/O. MAMMADKOYA, PUTHUKKUDI
                HOUSE, SIVAPURAM, VATTOLI AMSOM DESOM, KOYILANDY
                TALUK, KOZHIKODE DISTRICT-673623.

     7          ADDL. SUHARA, AGED 51 YEARS
                D/O. PAREECHI, MANGALATH HOUSE, THAMARASSERY
                P.O., THAMARASSERY, KOZHIKODE-673573.

                (ADDITIONAL R6 AND R7 ARE IMPLEADED AS PER ORDER
                DATED 09/12/2021 IN IA 1/2021IN WPC)

                BY ADV V.RAMKUMAR NAMBIAR
                SMT.K.AMMINIKUTTY - SR GP


         THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 29.03.2022, ALONG WITH WP(C).25902/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WPC 25902/21 & connected cases
                                       11



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  TUESDAY, THE 29TH DAY OF MARCH 2022 / 8TH CHAITHRA, 1944
                       WP(C) NO. 28868 OF 2021
PETITIONERS:

     1      ABDUL NISAR, AGED 43 YEARS
            D/O.AHAMMEDKUTTY, APPURATHPOYIL,
            PUTHUPADY, KAKKAD P.O., KOZHIKKODE - 673 586.

     2      JOY ANTONY, AGED 63 YEARS
            S/O.ANTONY, NELLIKUNNEL HOUSE, KORUTHODU P.O.,
            ERUMELY, KANJIRAPALLY, KOTTAYAM - 686 524.

     3      TREESA JOY, AGED 58 YEARS
            W/O.JOY ANTONY, NELLIKUNNEL HOUSE, KORUTHODU
            P.O., ERUMELY, KANJIRAPALLY, KOTTAYAM - 686 524.

     4      SAINABA, AGED 76 YEARS, W/O.MAHAMMED,
            KARIMBANACKAL, MM PARAMBU P.O., KOZHIKODE
            DISTRICT - 673 574.

     5      ABDULLA, AGED 61 YEARS, S/O.MOHAMMED,
            KARIMBANACKAL, MM PARAMBU P.O., KOZHIKODE
            DISTRICT - 673 574.

     6      AYISHABI, AGED 44 YEARS, W/O.AALI, KAVUMPURATH
            HOUSE, PUTHUPPADY P.O., KOZHIKKODE - 673 586.

     7      MARY CHACKO, AGED 67 YEARS, W/O.CHACKO,
            PANANTHANATH HOUSE, PUTHUPADY P.O.,
            KOZHIKODE - 673 586.

            BY ADVS.
            SAJI MATHEW
            DENU JOSEPH


RESPONDENTS:

     1      VILLAGE OFFICER, PUTHUPPADY VILLAGE OFFICE,
            THAMARASSERY THALUK, KOZHIKODE DISTRICT,
            PIN - 673 586.
 WPC 25902/21 & connected cases
                                       12

     2          TALUK OFFICER, THAMARASSERY TALUK, KOZHIKODE
                DISTRICT, PIN - 673 57.

     3          SUB REGISTRAR, SUB REGISTRAR'S OFFICE,
                THAMARASSERY, PIN - 673 573.

     4          DISTRICT REGISTRAR, KOZHIKODE DISTRICT,
                PIN - 673 001.

     5          DISTRICT COLLECTOR, KOZHIKODE DISTRICT,
                PIN - 673 020.

     6          M/MAMMUNNI, S/O.MAMMADKOYA, PUTHUKKUDI HOUSE,
                SIVAPURAM, VATTOLI AMSAM DESOM, KOYILANDI TALUK,
                KOZHIKODE DISTRICT, PIN - 673 623.

     7          SUHARA, AGED 51 YEARS, D/O.PAREECHI, MANAGLATH
                HOUSE, THAMARASSERY P.O., THAMARASSERY,
                KOZHIKODE - 673 573.

                BY ADVS.
                V.RAMKUMAR NAMBIAR
                APOORVA RAMKUMAR
                SMT.K.AMMINIKUTTY - SR GP


         THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 29.03.2022, ALONG WITH WP(C).25902/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WPC 25902/21 & connected cases
                                       13



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  TUESDAY, THE 29TH DAY OF MARCH 2022 / 8TH CHAITHRA, 1944
                       WP(C) NO. 30210 OF 2021
PETITIONERS:

     1      JOSEPH THOMAS, AGED 66 YEARS, S/O.P.J.THOMAS,
            PADINJAREMEMANA HOUSE, PUTHUPADY P.O.,
            KOZHIKKODE-673 586, REPRESENTED BY HIS POWER OF
            ATTORNEY SAJI THOMAS, PADINJAREMEMANA HOUSE,
            PUTHUPADY P.O., KOZHIKKODE-673 586.

     2      LEELA JOSEPH, AGED 64 YEARS, W/O.JOSEPH THOMAS,
            PADINJAREMEMANA HOUSE, PUTHUPADY P.O.,
            KOZHIKKODE-673 586, REPRESENTED BY HIS POWER OF
            ATTORNEY SAJI THOMAS, PADINJAREMEMANA HOUSE,
            PUTHUPADY P.O., KOZHIKKODE-673 586.

     3      SADIDQUE, AGED 44 YEARS, S/O.MOHAMMED, THURAICKAL
            HOUSE, PUTHUPADDY P.O., KOZHIKODE DISTRICT-673
            586.

     4      MARY JOSEPH, AGED 69 YEARS, W/O.NEDIYANIYEL
            MATHAI JOSEPH, NELIYANIYEL HOUSE, PUTHUPADY P.O.,
            KOZHIKODE DISTRICT-673 586.

     5      SHIBU JOSEPH, AGED 45 YEARS, S/O.NEDIYANIYEL
            MATHAI JOSEPH, NEDIYANIYEL HOUSE, PUTHUPADY P.O.,
            KOZHIKODE DISTRICT-673 586.

     6      ABOOBACKER KOYA, AGED 48 YEARS, S/O.ABDUL
            RAHMANKUTTY, BICHAS, KALLAYI P.O.,
            KOZHIKODE-673 003.

            BY ADVS.
            SAJI MATHEW
            DENU JOSEPH


RESPONDENTS:

     1      VILLAGE OFFICER, PUTHUPPADY VILLAGE OFFICE,
            THAMARASSERY THALUK, KOZHIKODE DISTRICT,
 WPC 25902/21 & connected cases
                                       14

                PIN-673 586.
     2          TALUK OFFICE,R THAMARASSERY TALUK,
                KOZHIKODE DISTRICT, PIN-673 57.

     3          SUB REGISTRAR, SUB REGISTRAR'S OFFICE,
                THAMARASSERY, PIN-673 573.

     4          DSTRICT REGISTRAR, KOZHIKODE DISTRICT,
                PIN-673 001.

     5          DISTRICT COLLECTOR, KOZHIKODE DISTRICT,
                PIN-673 020.

     6          M.MAMMUNNI, S/O.MAMMADKOYA, PUTHUKKUDI HOUSE,
                SIVAPURAM, VATTOLI AMSAM DESOM, KOYILANDI TALUK,
                KOZHIKODE DISTRICT, PIN-673 623.

     7          SUHARA, AGED 51 YEARS, D/O.PAREECHI, MANAGLATH
                HOUSE, THAMARASSERY P.O., THAMARASSERY,
                KOZHIKODE-673 573.

                BY ADV V.RAMKUMAR NAMBIAR
                SMT.K.AMMINIKUTTY - SR GP


         THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 29.03.2022, ALONG WITH WP(C).25902/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WPC 25902/21 & connected cases
                                           15



                                 JUDGMENT

When these matters were called today, learned counsel for

the petitioners in all these cases; Sri.V.Ramkumar Nambiar -

learned counsel for respondents 6 and 7 and Smt.K.Amminikutty

- learned Senior Government Pleader, appearing on behalf of

the official respondents, were ad idem that every issue impelled

and urged in these matters has been considered by this Court

and answered in the judgment in WP(C)No.40031/2018.

2. I have examined the judgment of this Court

aforementioned and it is clear that certain notices issued to the

petitioners therein have been quashed and it is also without

doubt and dispute that the impugned notices in these cases are

similar, if not identical to them. Obviously, therefore, this Court

will be justified in disposing of these matters also, setting aside

all the impugned notices.

Resultantly, I order these Writ Petitions and set aside the

notices impugned herein; however, clarifying that nothing

contained in this judgment will impair or trammel the right of WPC 25902/21 & connected cases

respondents 6 and 7 or other claimants from proceeding against

the Sale Deeds obtained by the petitioners subject to the

decision to be taken by this Court in S.A.No.95/2003; and all

their contentions are left open to be pursued appropriately in

future.

Sri.Ramkumar Nambiar, however, made an adscititious

plea that since a decree has already been issued by the Sub

Court in O.S.No.346/1989, the petitioners may be directed not

to cause any further transactions in the properties in question.

I notice that this request was made by another counsel,

while the judgment was delivered by this Court in

WP(C)No.40031/2018. I can, therefore, only answer it in the

same manner as stated therein. This Court cannot accede to it

because some of the petitioners had obtained title documents

prior to the filing of the said suit and had been in ownership

and possession of the same, after getting valid transfer of its

Registry in their names.

Therefore, it is needless to say that I leave open liberty to

all the parties to urge and pursue such contentions in WPC 25902/21 & connected cases

appropriate proceedings, as it may become warranted in future.

Sd/-

RR                                      DEVAN RAMACHANDRAN
                                             JUDGE

WPC 25902/21 & connected cases

APPENDIX OF WP(C) 1824/2022

PETITIONER EXHIBITS Exhibit P1 THE COPY OF THE SALE DEED NO. 518/2011 OF THAMARASSERY SRO DATED 27.01.2011. Exhibit P2 THE COPY OF THE TAX RECEIPT DATED 26.11.2021 ISSUED BY THE OFFICE OF THE IST RESPONDENT.

Exhibit P3 THE COPY OF THE SETTLEMENT DEED NO.

4363/1999 OF THAMARASSERY SRO., Exhibit P4 THE COPY OF THE TAX RECEIPT ISSUED BY THE OFFICE OF THE IST RESPONDENT DATED 03.01.2022.

Exhibit P5 THE COPY OF THE SALE DEED NO. 384/1990 OF THAMARASSERY SRO.

Exhibit P6 THE COPY OF THE SALE DEED NO. 1863/1993 OF THAMARASSERY SRO.

Exhibit P7 THE COPY OF THE SALE DEED NO. 2078/1993 OF THAMARASSERY SRO.

Exhibit P8 THE COPY OF THE SALE DEED NO. 2811/1993 OF THAMARASSERY SRO.

Exhibit P9 THE COPY OF THE PURCHASE CERTIFICATE NO 235 OF 1994 DATED 28.06.1994 ISSUED BY LAND TRIBUNAL, KODUVALLY.

Exhibit P10 THE COPY OF THE PURCHASE CERTIFICATE NO. 236 OF 1994 DATED 28.06.1994, Exhibit P11 THE COPY OF THE PURCHASE CERTIFICATE NO 285 OF 1994 DATED 05.07.1994 ISSUED BY LAND TRIBUNAL, KODUVALLY.

Exhibit P12 THE COPY OF THE NOTICE/COMMUNICATION DATED 20.12.2021 ISSUED BY THE IST RESPONDENT TO THE IST PETITIONER. Exhibit P13 THE COPY OF THE NOTICE/COMMUNICATION DTD 13.01.2022 ISSUED BY THE IST RESPONDENT TO THE 2ND PETITIONER. Exhibit P14 THE COPY OF THE NOTICE/COMMUNICATION DTD 6.01.2022 ISSUED BY THE IST RESPONDENT TO THE 3RD PETITIONER. Exhibit P15 THE COPY OF THE LETTER DATED 06.01.2022 ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER.

Exhibit P16 THE COPY OF THE ORDER DATED 09.04.2018 PASSED BY THE IST ADDITIONAL SUB COURT, KOZHIKODE IN IA NO. 748/2018 IN OS. NO. 346/1989.

Exhibit P17 THE COPY OF THE IA NO. 748/2018 IN OS WPC 25902/21 & connected cases

NO. 346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE Exhibit P18 THE COPY OF THE JUDGMENT DATED 27.10.1997 IN OS NO. 346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE. Exhibit P19 THE COPY OF THE JUDGMENT DATED 15.09.2021 IN WPC NO. 40031/2018. Exhibit P20 THE COPY OF THE COUNTER AFFIDAVIT FILED WPC N. 40031/2018 BY THE 2ND RESPONDENT.

WPC 25902/21 & connected cases

APPENDIX OF WP(C) 3498/2022

PETITIONER EXHIBITS Exhibit P1 THE COPY OF THE SALE DEED NO.5679/2011 OF THAMARASSERY SRO DATED 19.12.2011. Exhibit P2 THE COPY OF THE TAX RECEIPT DATED 06.01.2022 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT.

Exhibit P3 THE COPY OF THE PURCHASE CERTIFICATE NO.474/2009 OF LAND TRIBUNAL, KOZHIKODE DATED 08.05.2009.

Exhibit P4 THE COPY OF THE DOCUMENT NO.1424/1999 OF THAMARASSERY SRO DATED 11.05.1999. Exhibit P5 THE COPY OF THE SALE DEED NO.3906/2014 OF THAMARASSERY SRO DATED 13.10.2014. Exhibit P6 THE COPY OF THE TAX RECEIPT DATED 06.01.2022 ISSUED BY THE 1ST RESPONDENT.

Exhibit P7 THE COPY OF THE PURCHASE CERTIFICATE 7004/1977 OF LAND TRIBUNAL, KODUVALLY DATED 20.06.1977.

Exhibit P8 THE COPY OF THE SALE DEED NO.2894/2012 OF THAMARASSERY SRO DATED 05.06.2012. Exhibit P9 THE COPY OF TAX RECEIPT ISSUED BY THE OFFICE OF THE 1ST RESPONDENT DATED 23.07.2021.

Exhibit P10 THE COPY OF TAX RECEIPT ISSUED BY THE OFFICE OF THE 1ST RESPONDENT DATED 23.07.2021.

Exhibit P11 THE COPY OF SALE DEED NO.2679/2013 OF THAMARASSERY SRO DATED 11.06.2013. Exhibit P12 THE COPY OF THE DOCUMENT NO.4372/2010 OF THAMARASSERY SRO DATED 29.09.2010. Exhibit P13 THE COPY OF THE NOTICE / COMMUNICATION DATED 17.01.2022 ISSUED BY THE 1ST RESPONDENT TO THE 1ST PETITIONER. Exhibit P14 THE COPY OF THE NOTICE / COMMUNICATION DATED 17.01.2022 ISSUED BY THE 1ST RESPONDENT TO THE 1ST PETITIONER AND ANOTHER.

Exhibit P15 THE COPY OF THE NOTICE / COMMUNICATION DATED 17.01.2022 ISSUED BY THE 1ST RESPONDENT TO THE 2ND PETITIONER. Exhibit P16 THE COPY OF THE NOTICE / COMMUNICATION DATED 17.01.2022 ISSUED BY THE 1ST WPC 25902/21 & connected cases

RESPONDENT TO THE 3RD PETITIONER. Exhibit P17 THE COPY OF THE NOTICE / COMMUNICATION DATED 17.01.2022 ISSUED BY THE 1ST RESPONDENT TO THE 3RD PETITIONER. Exhibit P18 THE COPY OF THE ORDER DATED 09.04.2018 PASSED BY THE 1ST ADDITIONAL SUB COURT, KOZHIKODE IN IA NO.748/2018 IN OS NO.346/1989.

Exhibit P19 THE COPY OF THE IA NO.748/2018 IN OS NO.346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE.

Exhibit P20 THE COPY OF THE JUDGMENT DATED 27.10.1997 IN OS NO.346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE. Exhibit P21 THE COPY OF THE JUDGMENT DATED 15.09.2021 IN WPC NO.40031/2018. Exhibit P22 THE COPY OF THE COUNTER AFFIDAVIT FILED WPC 40031/2018 BY THE 2ND RESPONDENT. WPC 25902/21 & connected cases

APPENDIX OF WP(C) 3829/2022

PETITIONER EXHIBITS Exhibit P1 THE COPY OF THE SALE DEED NO.316/206 OF THAMARASSERY SRO DATED 25/01/2006. Exhibit P2 THE COPY OF THE TAX RECEIPT DATED 26/11/2021 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT.

Exhibit P3 THE COPY OF THE PURCHASE CERTIFICATE NO. 293/1983 OF LAND TRIBUNAL DATED 30/08/1983.

Exhibit P4 THE COPY OF THE SALE DEED NO.4807/2009 OF THAMARASSERY SRO DATED 17/11/2009. Exhibit P5 THE COPY OF THE TAX RECEIPT DATED 26/11/2021 ISSUED BY THE 1ST RESPONDENT.

Exhibit P6 THE COPY OF THE SALE DEED NO. 4549/1995 DATED 21/12/1995 OF THAMARASSERY SRO. Exhibit P7 THE COPY OF THE TAX RECEIPT DATED 23/08/2017 ISSUED BY THE 2ND RESPONDENT WITH RESPECT TO THE PROPERTY OWNED BY THE 3RD PETITIONER.

Exhibit P8 THE COPY OF THE SALE DEED NO. 978/1999 DATED 30/03/1999 OF THAMARASSERY SRO. Exhibit P9 THE COPY OF THE TAX RECEIPT DATED 23/08/2017 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO THE PROPERTY OWNED BY THE 3RD PETITIONER.

Exhibit P10 THE COPY OF THE SALE DEED NO.3399/2011 DATED 27/07/2011 OF THAMARASSERY SRO. Exhibit P11 THE COPY OF THE TAX RECEIPT DATED 23/08/2017 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO THE PROPERTY OWNED BY THE 3RD PETITIONER.

Exhibit P12 THE COPY OF THE DOCUMENT NO.2432/1994 DATED 15/07/1994OF THAMARASSERY SRO. Exhibit P13 THE COPY OF THE TAX RECEIPT DATED 23/08/2017 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO THE PROPERTY OWNED BY THE 3RD PETITIONER.

Exhibit P14 THE COPY OF THE DOCUMENT NO.3397/2016 DATED 14/11/2016 OF THAMARASERY SRO. Exhibit P15 THE COPY OF THE LAND TAX RECEIPT DATED 19/01/2021 ISSUED TO THE 4TH PETITIONER.

WPC 25902/21 & connected cases

Exhibit P16 THE COPY OF THE DOCUMENT NO.258/2008 DATED 16/01/2008.

Exhibit P17 THE COPY OF THE LAND TAX RECEIPT DATED 29/12/2021 ISSUED TO THE 5TH PETITIONER.

Exhibit P18 THE COPY OF THE DOCUMENT NO. 639/2001 DATED 22/02/2001.

Exhibit P19 THE COPY OF THE NOTICE/COMMUNICATION DATED 15/11/2018 ISSUED TO THE 1ST PETITIONER.

Exhibit P20 THE COPY OF THE NOTICE/COMMUNICATION DATED 15/11/2018 ISSUED TO THE 1ST PETITIONER.

Exhibit P21 THE COPY OF THE NOTICE/COMMUNICATION DATED 23/11/2021 ISSUED TO THE 1ST RESPONDENT TO THE 2ND PETITIONER. Exhibit P22 THE COPY OF THE NOTICE/COMMUNICATION DATED 23/11/2021 ISSUED TO THE 1ST RESPONDENT TO THE 2ND PETITIONER. Exhibit P23 THE COPY OF THE NOTICE/COMMUNICATION DATED 23/11/2021 ISSUED TO THE 1ST RESPONDENT TO THE 3RD PETITIONER. Exhibit P24 THE COPY OF THE NOTICE/COMMUNICATION DATED 23/11/2021 ISSUED TO THE 1ST RESPONDENT TO THE 3RD PETITIONER. Exhibit P25 THE COPY OF THE NOTICE/COMMUNICATION DATED 24/01/2022 ISSUED TO THE 1ST RESPONDENT TO THE 4TH PETITIONER. Exhibit P26 THE COPY OF THE NOTICE/COMMUNICATION DATED 24/01/2022 ISSUED TO THE 1ST RESPONDENT TO THE 5TH PETITIONER. Exhibit P27 THE COPY OF THE ORDER DATED 09/04/2018 PASSED BY THE 1ST ADDITIONAL SUB COURT, KOZHIKODE IN IA NO. 748/2018 IN OS NO. 346/1989.

Exhibit P28 THE COPY OF THE IA NO.748/2018 IN OS NO.346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE.

Exhibit P29 THE COPY OF THE JUDGMENT DATED 27/10/1997 IN OS NO. 246/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE. Exhibit P30 THE COPY OF THE JUDGMENT DATED 15/09/2021 IN WPC NO. 40031/2018. Exhibit P31 THE COPY OF THE COUNTER FILED BY THE 2ND RESPONDENT IN WPC NO. 40031/2018. WPC 25902/21 & connected cases

APPENDIX OF WP(C) 24890/2021

PETITIONER EXHIBITS Exhibit P1 THE COPY OF THE SALE DDED NO. 316/1993 OF THAMARASSERY SRO.

Exhibit P2 THE COPY OF THE TAX RECEIPT DATED 23.09.2021 ISSUED BY THE OFFICE OF THE IST RESPONDENT.

Exhibit P3 THE COPY OF THE SALE DEED NO. 4532/2014 OF THAMARASSERY SRO.

Exhibit P4 THE COPY OF THE TAX RECEIPT DATED 09.03.2021 ISSUED BY THE IST RESPONDENT.

Exhibit P5 THE COPY OF THE SALE DEED NO. 3480/1993 OF THAMARASSERY SRO.

Exhibit P6 THE COPY OF THE SALE DEED NO. 466/2000 OF THAMARASSERY SRO.

Exhibit P7 THE COPY OF THE TAX RECEIPT DATED 06.09.2021 ISSUED BY THE IST RESPONDENT.

Exhibit P8 THE COPY OF THE SALE DEED NO. 505/2013 OF THAMARASSERY SO.

Exhibit P9 THE COPY OF THE ASSIGNMENT CERTIFICATE DATED 16.08.2016 ISSUED BY LAND TRIBUNAL, KOZHIKODE.

Exhibit P10 THE COPY OF THE LAND TAX RECEIPT DATED 18.10.2019.

Exhibit P11 THE COPY OF THE SALE DEED NO. 3489/2012 DATED 11.07.2012 OF THAMARASSERY SRO. Exhibit P12 THE COPY OF THE LAND TAX RECEIPT DATED 28.09.2021 ISSUED BY THE OFFICE OF THE IST RESPONDENT.

Exhibit P13 THE COPY OF THE SALE DEED NO. 665/2016 DATED 03.03.2016 OF THAMARASSERY SRO. Exhibit P14 THE COPY OF LAND TAX RECEIPT DATED 23.03.2019 ISSUED BY THE OFFICE OF THE IST RESPONDENT.

Exhibit P15 THE COPY OF THE NOTICE/COMMUNICATION DATED 1.10.2021 ISSUED BY THE IST RESPONDENT TO THE IST PETITIONER. Exhibit P16 THE COPY OF THE NOTICE/COMMUNICATION DATED 1.10.2021 ISSUED BY THE IST RESPONDENT TO THE 2ND PETITIONER. Exhibit P17 THE COPY OF THE NOTICE/COMMUNICATION DATED 03.06.2019 ISSUED BY THE IST WPC 25902/21 & connected cases

RESPONDENT TO THE 3RD PETITIONER. Exhibit P18 THE COPY OF THE NOTICE/COMMUNICATION DATED 1.10.2021 ISSUED BY THE IST RESPONDENT TO THE 4TH PETITIONER. Exhibit P19 THE COPY OF THE NOTICE/COMMUNICATION DATED 1.10.2021 ISSUED BY THE IST RESPONDENT TO THE 5TH PETITIONER. Exhibit P20 THE COPY OF THE NOTICE/COMMUNICATION DATED 1.10.2021 ISSUED BY THE IST RESPONDENT TO THE 5TH PETITIONER. Exhibit P21 THE COPY OF THE ORDER DATED 09.04.2018 PASSED BY THE IST ADDITIONAL SUB COURT, KOZHIKODE IN IA NO. 748/2018 IN OS. NO. 346/1989.

Exhibit P22 THE COPY OF THE IA NO. 748/2018 IN OS NO. 346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE.

Exhibit P23 THE COPY OF THE JUDGMENT DATED 27.10.1997 IN OS NO. 346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE. Exhibit P24 THE COPY OF THE JUDGMENT DATED 15.09.2021 IN WPC NO. 40031/2018. WPC 25902/21 & connected cases

APPENDIX OF WP(C) 28868/2021

PETITIONER EXHIBITS Exhibit P1 THE COPY OF THE SALE DEED NO.3556/2009 OF THAMARASSERY SRO DATED 02/07/2008. Exhibit P2 THE COPY OF THE TAX RECEIPT DATED 23/10/2021 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT.

Exhibit P3 THE COPY OF THE SALE DEED NO.2671/2007 OF THAMARASSERY SRO DATED 22/06/2007. Exhibit P4 THE COPY OF THE SALE DEED NO.1031/2005 OF THAMARASSERY SRO DATED 09/03/2005. Exhibit P5 THE COPY OF THE SALE DEED NO.4192/2005 OF THAMARASSERY SRO DTD. 5/12/2005. Exhibit P6 THE COPY OF THE TAX RECEIPT DATED 26/11/2021 ISSUED BY THE 1ST RESPONDENT.

Exhibit P7 THE COPY OF THE SALE DEED NO.4191/2005 OF THAMARASSERY SRO DATED 5/12/2005. Exhibit P8 THE COPY OF THE TAX RECEIPT DATED 26/11/2021 ISSUED BY THE 1ST RESPONDENT.

Exhibit P9 THE COPY OF THE SALE DEED NO.1193/1995 DATED 28/03/1995 OF THAMARASSERY SRO. Exhibit P10 THE COPY OF THE SALE DEED NO.2020/2000 DATED 22/05/2000 OF THAMARASSERY SRO. Exhibit P11 THE COPY OF THE TAX RECEIPT DATED 22/04/2021 ISSUED BY THE 1ST RESPONDENT.

Exhibit P12 THE COPY OF THE DOCUMENT NO.2552/1988 OF THAMARASSERY SRO DATED 24/10/1988. Exhibit P13 THE COPY OF THE SALE DEED NO.1982/2000 OF THAMARASSERY SRO DATED 18/5/2000. Exhibit P14 THE COPY OF THE LAND TAX RECEIPT DATED 22/04/2021 ISSUED BY THE 1ST RESPONDENT.

Exhibit P15 THE COPY OF THE SALE DEED NO.1604/2014 DATED 03/04/2014.

Exhibit P16 THE COPY OF THE LAND TAX RECEIPT DATED 23/11/2021 ISSUED BY THE 1ST RESPONDENT.

Exhibit P17 THE COPY OF THE NOTICE/COMMUNICATION DATED 30/10/2021 ISSUED BY THE 1ST RESPONDENT TO THE 1ST PETITIONER. Exhibit P18 THE COPY OF THE NOTICE/COMMUNICATION WPC 25902/21 & connected cases

DATED 15/11/2018 ISSUED BY THE 1ST RESPONDENT TO THE 2ND PETITIONER. Exhibit P19 THE COPY OF THE NOTICE/COMMUNICATION DATED 15/11/2018 ISSUED BY THE 1ST RESPONDENT TO THE 3RD PETITIONER. Exhibit P20 THE COPY OF THE NOTICE/COMMUNICATION DATED 30/10/2021 ISSUED BY THE 1ST RESPONDENT TO THE 4TH PETITIONER. Exhibit P21 THE COPY OF THE NOTICE/COMMUNICATION DATED 30/10/2021 ISSUED BY THE 1ST RESPONDENT TO THE 5TH PETITIONER. Exhibit P22 THE COPY OF THE NOTICE/COMMUNICATION DATED 23/11/2021 ISSUED BY THE 1ST RESPONDENT TO THE 6TH & 7TH PETITIONER. Exhibit P23 THE COPY OF THE ORDER DATED 09/04/2018 PASSED BY THE 1ST ADDITIONAL SUB COURT, KOZHIKODE IN IA NO.748/2018 IN OS NO.346/1989.

Exhibit P24 THE COPY OF THE IA NO.748/2018 IN OS NO.346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE.

Exhibit P25 THE COPY OF THE JUDGMENT DATED 27/10/1997 IN OS NO.346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE. Exhibit P26 THE COPY OF THE JUDGMENT DATED 15/09/2021 IN WPC NO.40031/2018. Exhibit P27 THE COPY OF THE COUNTER AFFIDAVIT FILED WPC 40031/2018 BY THE 2ND RESPONDENT. WPC 25902/21 & connected cases

APPENDIX OF WP(C) 30210/2021

PETITIONER EXHIBITS Exhibit P1 THE COPY OF THE 1841/2005 OF THAMARASSERY SRO DATED 02.05.2005. Exhibit P2 THE COPY OF THE TAX RECEIPT DATED 27.03.2018 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT.

Exhibit P3 THE COPY OF THE SALE DEED NO.1842/2005 DATED 02.05.2005 OF THAMARASSERY SRO. Exhibit P4 THE COPY OF THE TAX RECEIPT DATED 26.11.2021 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT.

Exhibit P5 THE COPY OF THE RELEASE DEED NO.2083/2014 DATED 19.05.2014 OF THAMARASSERY SRO.

Exhibit P6 THE COPY OF THE SALE DEED NO.5580/2010 DATED 28.12.2010 OF THAMARASSERY SRO. Exhibit P7 THE COPY OF THE TAX RECEIPT DATED 13.11.2021 ISSUED BY THE 1ST RESPONDENT.

Exhibit P8 THE COPY OF THE PURCHASE CERTIFICATE NO.40/1979 OF LAND TRIBUNAL, KODUVALLY. Exhibit P9 THE COPY OF THE DOCUMENT NO.349/1980 OF KODUVALLY SRO DATED 26.089.1980. Exhibit P10 THE COPY OF THE LAND TAX RECEIPT DATED 12.01.2018 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT.

Exhibit P11 THE COPY SALE DEED NO.2085/2006 DATED 26.05.2006 OF THAMARASSERY SRO. Exhibit P12 THE COPY OF THE LAND TAX RECEIPT DATED 12.01.2018 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT.

Exhibit P13 THE COPY OF THE SALE DEED NO.3642/2013 OF THAMARASSERY SRO DATED 23.08.2013. Exhibit P14 THE COPY OF SALE DEED NO.2574/2017 THAMARASSERY SRO DATED 21.10.2017. Exhibit P15 THE COPY OF LAND TAX RECEIPT DATED 12.10.2018 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT.

Exhibit P16 THE COPY OF THE NOTICE/COMMUNICATION DATED 13.11.2018 ISSUED TO THE 1ST PETITIONER.

Exhibit P17 THE COPY OF THE NOTICE/COMMUNICATION DATED 15.11.2018 ISSUED TO THE 2ND WPC 25902/21 & connected cases

PETITIONER.

Exhibit P18 THE COPY OF THE NOTICE/COMMUNICATION DATED 28.11.2018 ISSUED TO THE 3RD PETITIONER.

Exhibit P19 THE COPY OF THE NOTICE/COMMUNICATION DATED 23.11.2021 ISSUED TO THE 4TH PETITIONER.

Exhibit P20 THE COPY OF THE NOTICE/COMMUNICATION DATED 23.11.2021 ISSUED TO THE 5TH PETITIONER.

Exhibit P21 THE COPY OF THE NOTICE/COMMUNICATION DATED 15.11.2018 ISSUED TO THE 6 TH AND 7TH PETITIONERS.

Exhibit P22 THE COPY OF THE NOTICE/COMMUNICATION DATED 15.11.2018 ISSUED TO THE 6 TH AND 7TH PETITIONERS.

Exhibit P23 THE COPY OF THE ORDER DATED 09.04.2018 PASSED BY THE 1ST ADDITIONAL SUB COURT, KOZHIKODE IN IA NO.748/2018 IN OS NO.346/1989.

Exhibit P24 THE COPY OF THE IA NO.748/2018 IN OS NO.346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE.

Exhibit P25 THE COPY OIF THE JUDGMENT DATED 27.10.2997 IN OS NO.346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE. Exhibit P26 THE COPY OF THE JUDGMENT DATED 15.09.2021 IN WPC NO.40031/2018. Exhibit P27 THE COPY OF THE COUNTER AFFIDAVIT FILED WPC 40031/2018 BY THE 2ND RESPONDENT. WPC 25902/21 & connected cases

APPENDIX OF WP(C) 25902/2021

PETITIONER EXHIBITS Exhibit P1 THE COPY OF THE SALE DEED NO.4374/2013 DATED 18.10.2013 OF THAMARASSERY SRO. Exhibit P2 THE COPY OF THE TAX RECEIPT DATED 07.10.2021 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT.

Exhibit P3 THE COPY OF THE SALE DEED NO.524/1995 DATED 08.02.1995 OF THAMARASSERY SRO. Exhibit P4 THE COPY OF THE SALE DEED NO.4209/1991 DATED 26.12.1991 OF THAMARASSERY SRO. Exhibit P5 THE COPY OF THE CERTIFICATE OF PURCHASE NO.772/1998 DATED 23.10.1998 ISSUED BY LAND TRIBUNAL, KODUVALLY.

Exhibit P6 THE COPY OF THE SALE DEED NO.343/2013 DATD 21.01.2013 OF THAMARASERY SRO. Exhibit P7 THE COPY OF THE LAND TAX RECEIPT DATED 07.10.2021 ISSUED BY PUTHPADY VILLAGE OFFICE.

Exhibit P8 THE COPY OF THE SALE DEED NO.4375/2013 DATED 18.10.2013 OF THAMARASSERY SRO. Exhibit P9 THE COPY OF THE LAND TAX RECEIPT DATED 07.10.2021 ISSUED BY 1ST RESPONDENT TO 3RD PETITIONER.

Exhibit P10 THE COPY OF THE SALE DEED NO.344/2013 DATED 21.01.2013 OF THAMARASSERY SRO. Exhibit P11 THE COPY OF THE LAND TAX RECEIPT DATED 07.10.2021 ISSUED BY THE 1ST RESPONDENT TO THE 4TH PETITIONER.

Exhibit P12 THE COPY OF THE DOCUMENT NO.517/1995 DATED 08.02.1995 OF THAMARASSERY SRO. Exhibit P13 THE COPY OF THE DOCUMENT NO.4213/1991DATED 27.12.1991 OF THAMARASSERY SRO.

Exhibit P14 THE COPY OF THE DOCUMENT NO.2222/1991 DATED 26.7.1991 OF THAMARASSERY SRO. Exhibit P15 THE COPY OF THE CERTIFICATE OF PURCHASE NO.771/1998 DATED 23.10.1998 ISSUED BY LAND TRIBUNAL, KODUVALLY.

Exhibit P16 THE COPY OF THE NOTICE/COMMUNICATION DATED 08.10.2021 ISSUED BY THE 1ST RESPONDENT TO THE 1ST PETITIONER. Exhibit P17 THE COPY OF THE NOTICE/COMMUNICATION DATED 08.10.2021 ISSUED BY THE 1ST WPC 25902/21 & connected cases

RESPONDENT TO THE 2ND PETITIONER. Exhibit P18 THE COPY OF THE NOTICE/COMMUNICATION DATED 08.10.2021 ISSUED BY THE 1ST RESPONDENT TO THE 3RD PETITIONER. Exhibit P19 THE COPY OF THE NOTICE/COMMUNICATION DATED 08.10.2021 ISSUED BY THE 1ST RESPONDENT TO THE 4THT PETITIONER. Exhibit P20 THE COPY OF THE ORDER DATED 09.04.2018 PASSED BY THE 1ST ADDITIONAL SUB COURT, KOZHIKODE IN IA NO.,748/2018 IN OS NO.346/1989.

Exhibit P21 THE COPY OF THE IA NO.748/2018 IN OS NO.346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE.

Exhibit P22 THE COPY OF THE JUDGMENT DATED 27.10.1997 IN OS NO.346/1989 OF THE ADDITIONAL SUB COURT, KOZHIKODE. Exhibit P23 THE COPY OF THE JUDGMENT DATED 15.09.2021 IN WPC NO.40031/2018. Exhibit P24 THE COPY OF THE COUNTER AFFIDAVIT FILED BY 2ND RESPONDENT IN WPC NO.40031/2018.

 
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