Roy Mathew vs Kamakshi Grama Panchayat
2022 Latest Caselaw 3744 Ker

WP(C) No.10076/2022                           1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
             Thursday, the 24th day of March 2022 / 3rd Chaithra, 1944
                              WP(C) NO. 10076 OF 2022
   PETITIONER:

          ROY MATHEW AGED 49 YEARS S/O. MATHAI, RESIDING AT NARAMANGALATH,
          THOPRAMKUDY P.O, THOPRAMKUDY, VATHIKUDY, IDUKKI, KERALA, PIN- 685
          515.

   RESPONDENT:

      1. KAMAKSHY GRAMA PANCHAYAT REPRESENTED BY ITS SECRETARY, IDUKKI
         DISTRICT PIN- 685 515
      2. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY, LOCAL SELF
         GOVERNMENT INSTITUTIONS DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
         695 001.


          Writ petition (civil) praying inter alia that in the circumstances

   stated in the affidavit filed along with the WP(C) the High Court be

   pleased to stay all further proceedings pursuant to the Exhibit P1, till

   the disposaaal of the Writ Petition (Civil).


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M.NARENDRA KUMAR, HARSHADEV M., P.S SANDEEP KRISHNAN, Advocates for the
   petitioner the court passed the following:

                                          ORDER

Learned counsel for the 1st respondent to get instructions with regard to the applicability of Exhibit P5 judgment.

Post on 31.03.2022.

Further proceedings pursuant to the auction shall be kept in abeyance till then.

                                                    Sd/- ANU SIVARAMAN, JUDGE




24-03-2022                      /True Copy/                             Assistant Registrar
 WP(C) No.10076/2022                 2/2

                       APPENDIX OF WP(C) 10076/2022
Exhibit P1            TRUE COPY OF THE NOTICE DATED 15-03-2022 PUBLISHED BY

THE SECRETARY OF THE KAMAKSHY GRAMA PANCHAYAT Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 10-08-2021 IN W.P(C) NO. 6665 OF 2021