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Joseph. J. Palathara vs Sasidharan
2022 Latest Caselaw 3727 Ker

Citation : 2022 Latest Caselaw 3727 Ker
Judgement Date : 24 March, 2022

Kerala High Court
Joseph. J. Palathara vs Sasidharan on 24 March, 2022
RFA No.12/2021                                1/2


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                          THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                 Tuesday, the 24th day of March, 2022 / 3rd Chaithra, 1944

                            IA.NO.1/2021 IN RFA NO. 12 OF 2021

                            OS 23/2016 OF SUB COURT,ALAPPUZHA
   PETITIONER/APPELLANT:

    JOSEPH. J. PALATHARA, AGED 59, S/O. JOSEPH, PALATHARA HOUSE, IRON BRIDGE
    P.O., MULLACKAL VILLAGE, ALAPPUZHA DISTRICT,PIN-688 001

   RESPONDENTS/RESPONDENTS:

    1.SASIDHARAN, AGED 76, S/O. KRISHAN,RESIDING AT KAILAS HOUSE,ALAPPUZHA
    NORTH P.O.,    KANJIRAMCHIRA MURI, ARYAD SOUTH VILLAGE, AMBALAPUZHA
    TALUK, ALAPPUZHA DISTRICT,PIN-688 007

    AND OTHERS


          Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to pass an order
   staying all further proceedings in pursuant to decree and judgment dated

   (30.09.2016)*corrected as 30.09.2020 in O.S.23/2016 on the files of the
   Court of the Subordinate Judge,Alappuzha pending disposal of the

   appeal.

        *The date of decree and judgment in O.S.23/2016 on the file
   of the court of the Subordinate Judge, Alappuzha shown in
   I.A.No.1/2021 is corrected as 30/09/2020 instead of 30/09/2016
   as per the order dated 28.07.2021 in I.A.No.4/2021


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order    dated   04/01/2022     and   upon    hearing    the   arguments
   of M/s.VINOD RAVINDRANATH,A.MEENA,K.C.KIRAN,M.R.MINI,M.DEVESH,ASHWIN
   SATHYANATH, ANISH ANTONY ANATHAZHATH ,THAREEQ ANVER,Advocates for the
   petitioner/appellant and of M/s.K.S.HARIHARAPUTHRAN,BHANU THILAK,
   Advocates for R1 to R6/R1 to R6 in R.F.A, M/s.GEORGE MATHEW,ELSA DENNY
   PINDIS,M.D.SASIKUMARAN,S.PRAVEEN,A.G.SUNILKUMAR,DIPU
   JAMES,K.T.MATHEW,K.V.GEORGE,Advocates for R7/R7 in R.F.A, the court passed
   the following:
 RFA No.12/2021                                  2/2

                                           ORDER

Interim order will stand extended till 28/05/2022.

Sd/- P.SOMARAJAN,JUDGE

24-03-2022 /True Copy/ Assistant Registrar

 
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