John Joseph vs The Kerala State Housing Board
2022 Latest Caselaw 3551 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  TUESDAY, THE 22ND DAY OF MARCH 2022 / 1ST CHAITHRA, 1944
                      WP(C) NO. 28722 OF 2012
PETITIONER:

            JOHN JOSEPH
            AGED 38 YEARS
            S/O. ANTONY JOSEPH, FLAT NO.313, AISWARYA NAGAR,
            NEAR KSRTC GARAGE, THAIKKATTUKARA, ALUVA,
            PIN-683 106.

            BY ADV DR.PAULY MATHEW MURICKEN

RESPONDENTS:

    1       THE KERALA STATE HOUSING BOARD
            REPRESENTED BY ITS SECRETARY, HOUSING BOARD
            BUILDINGS, THIRUVANANTHAPURAM-1.

    2       THE ADMINISTRATIVE OFFICER
            KOCHI HOUSING UNIT, KERALA STATE HOUSING BOARD,
            PANAMPILLY NAGAR, KOCHI-682 036.

            BY ADVS.
            SHRI.K.DENNY DEVASSY, SC, K.S.H.B.
            MANOJ RAMASWAMY
            SHRI.V.HARISH, SC, KERALA STATE HOUSING BOARD -
            KSHB


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   22.03.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.28722/2012

                                 2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                  W.P.(C).No.28722 of 2012
            ----------------------------------------------
          Dated this the 22nd day of March, 2022


                          JUDGMENT

The learned counsel for the petitioner submitted that

the petitioner paid the entire amount demanded by the

respondents and therefore the writ petition can be closed.

Therefore, recording the submission of the learned

counsel for the petitioner, this writ petition is closed.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE W.P.(C).No.28722/2012

APPENDIX OF WP(C) 28722/2012

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE AGREEMENT DATED 29-

04-1993 EXHIBIT P2 TRUE COPY OF THE TRASFER AGREEMENT DATED 10-12-2010 EXHIBIT P3 TRUE COPY OF THE STATEMENT OF ACCOUNT EXHIBIT P4 TRUE COPY OF THE STATEMENT OF ACCOUNT EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 18-10-

EXHIBIT P6 TRUE COPY OF THE CIRCULAR NO.

E(SC)/1872/2005 DATED 12-09-2005 DATED 12/09/2005