Kurian C George vs Mustafa Kamal
2022 Latest Caselaw 3534 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
     TUESDAY, THE 22ND DAY OF MARCH 2022 / 1ST CHAITHRA, 1944
                        CON.CASE(C) NO. 2058 OF 2021
 AGAINST THE JUDGMENT IN WP(C) 4348/2021 DATED 29-3-2021 OF HIGH
                               COURT OF KERALA
PETITIONER/ PETITIONER IN WP(C):

             KURIAN C GEORGE
             AGED 71 YEARS
             S/O. GEORGE, CC-26/03 A, PERUMANOOR, ERNAKULAM PIN 682
             013

             BY ADV T.K.AJITHKUMAR (VALATH)



RESPONDENTS/ RESPONDENT 1 & 2 IN THE WP(C):

             MUSTAFA KAMAL
             AGED 53 YEARS
             TAHSILDAR (LR0,KANAYANNOOR, KANAYANNOOR TALUK OFFICE,
             KOCHI 682 011

             P.VISHNU RAJ, AGED 32 YEARS, FATHER'S NAME NOT KNOWN TO
             THE PETITIONER, REVENUE DIVISIONAL OFFICER, FORT KOCHI,
             REVENUE DIVISIONAL OFFICE, FORT KOCHI - 682 001


OTHER PRESENT:

             SR.G.P SRI. BIMAL. K. NATH




     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 22.03.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                2
CON.CASE(C) NO. 2058 OF 2021




                          JUDGMENT

The respondent has appeared in person and has

tendered his apology. The directions in the judgment

have since been complied in letter and spirit. In view

thereof, contempt proceedings are closed.

Sd/-

SATHISH NINAN

JUDGE

rsr

CON.CASE(C) NO. 2058 OF 2021

APPENDIX OF CON.CASE(C) 2058/2021

PETITIONER ANNEXURES

Annexure 1 TRUE COPY OF THE JUDGMENT DATED 29-03-2021 IN WPC NO 4348/21

Annexure 2 TRUE COPY OF THE POSTAL REGISTRATION SLIP DATED 5-4-2021

Annexure 3 THE TRUE COPY OF THE LETTER DATED 9-9-2020 ISSUED BY THE VILLAGE OFFICER, MARADU.

Annexure 4 THE TRUE COPY OF THE NOTARIZED COPY OF THE KLU ORDER DATED 29-4-1996

Annexure 5 TRUE COPY OF THE ORDER DATED 8-12-2021 ISSUED BY THE RESPONDENT