Puthiyappa Fishermen & Boat ... vs Government Of Kerala
2022 Latest Caselaw 3436 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  TUESDAY, THE 22ND DAY OF MARCH 2022 / 1ST CHAITHRA, 1944
                   WP(C) NO. 38269 OF 2015
PETITIONERS:

    1     PUTHIYAPPA FISHERMEN & BOAT OWNERS WELFARE
          ASSOCIATION
          AGED 49 YEARS
          REG. NO.KKD/CA/2000/2013 REPRESENTED BY ITS
          SECRETARY PRASAD T.P., PUTHIYAPPA, PUTHIYANGADI
          (PO), KOZHIKODE-673 021.
    2     M.K.RAMACHANDRAN
          MUKAVANKANDI, PUTHIYAPPA, PUTHIYANGADI PO,
          KOZHIKODE-673 021.
          BY ADV SRI.V.JAYAKUMAR

RESPONDENTS:

    1     GOVERNMENT OF KERALA
          REPRESENTED BY THE SECRETARY,
          DEPARTMENT OF FISHERIES AND PORTS, SECRETARIAT,
          THIRUVANANTHAPURAM-695 001.
    2     THE EXECUTIVE ENGINEER
          FISHERIES ENGINEERING DEPARTMENT, FISHERY HARBOR
          SUB DIVISION, PUTHIYANGADI (PO), PUTHIYAPPA,
          KOZHIKODE-673 021.
    3     THE ASSISTANT EXECUTIVE ENGINEER
          FISHERIES ENGINEERING DEPARTMENT, FISHERY HARBOR
          SUB DIVISION, PUTHIYANGADI PO, PUTHIYAPPA,
          KOZHIKODE-673 021.
    4     RATHISH C.P.
          CHERIYAPURAYIL, PUTHIYANGADI PO, PUTHIYAPPA,
          KOZHIKODE-673 021.
    5     ARUNESH A.K.
          A.K.HOUSE, AKKARAKKARAN, KOPPANTAKATHU,
          PUTHIYANGADI (PO), PUTHIYAPPA, KOZHIKODE-673 021.
    6     NIJESH V.P.
          VAYALPEEDIKAYIL, PUTHIYAPPA NORTH ELATHOOR PO,
          KOZHIKODE-673 303.
    7     HARISH K.
          KAYAKKALAKATHU, PUTHIYANGADI PO, PUTHIYAPPA,
          KOZHIKODE-673 021.
 W.P.(C).No.38269/2015

                             2



    8      VICHITHRAN
           KUNJIYILINTAKATHU, PUTHIYANGADI PO, PUTHIYAPPA,
           KOZHIKODE-673 021.
    9      RIGESH
           KAYAKKALAKATHU, PUTHIYANGADI PO, PUTHIYAPPA,
           KOZHIKODE-673 021.
           BY ADVS.SMT.VIDYA KURIAKOSE, GP
           SRI.ARJUN SREEDHAR
           SRI.ARUN KRISHNA DHAN
           SRI.P.S.SREEDHARAN PILLAI
           SRI.T.K.SANDEEP


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.03.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.38269/2015

                                  3




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                  W.P.(C).No.38269 of 2015
            ----------------------------------------------
          Dated this the 22nd day of March, 2022


                           JUDGMENT

Today, when the matter came up for consideration,

there was no representation for the petitioners. The

learned counsel for respondents 4 to 6 submitted that the

prayers in this writ petition are infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                           P.V.KUNHIKRISHNAN
JV                                                JUDGE